High Courts04 Oct 1912
Samaruddi Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 367
Penal Code, 1860 (IPC) — Section 147
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,232 of 61,203
High Courts04 Oct 1912
The Special Officer Salsette Building Sites Vs Dossabhai Bezonji Motivalla
Bombay High Court · (1913) ILR (Bom) 506
Land Acquisition Act, 1894 — Section 54
High Courts04 Oct 1912
The Special Officer, Salseite Building Sites Vs Dosabhai Bezonji Motivala
Bombay High Court · 17 Ind. Cas. 952
Land Acquisition Act, 1894 — Section 54
High Courts04 Oct 1912
Ethamukkala Konda Reddi and Another Vs Singampalli Venkata Subba Row and Others
Madras High Court · 18 Ind. Cas. 85
High Courts04 Oct 1912
Krishna Aiyar and Others Vs Shamanna legal representative of the plaintiff by his guardian Vengalaxmi Ammal and Others
Madras High Court · 17 Ind. Cas. 497 : (1912) 23 MLJ 610
Guardians and Wards Act, 1890 — Section 27
High Courts04 Oct 1912
Thuppati Veera Chetti and Another Vs Rengacharlu and Another
Madras High Court · (1912) 23 MLJ 516
High Courts04 Oct 1912
Thuppati Veeri Chetti and Others Vs Moluguvam Renganayakulu Aiyar and Another
Madras High Court · 17 Ind. Cas. 48
High Courts04 Oct 1912
A. Raghava Aiyar and Another Vs Murugesa Mudali and Others Ganapathi Mudali and Others Vs Ragava Aiyar and Others
Madras High Court · 17 Ind. Cas. 97
Specific Relief Act, 1877 — Section 27
High Courts03 Oct 1912
G. Gopalakrishnam Razu (by Mother, Bangarayya) Vs S. Venkatanarasa Razu and Others
Madras High Court · (1914) ILR (Mad) 273
High Courts03 Oct 1912
Emperor Vs Chandabhai Amarsang
Bombay High Court · (1912) 14 BOMLR 1160 : 17 Ind. Cas. 1000
Criminal Procedure Code, 1898 (CrPC) — Section 195(b)
High Courts03 Oct 1912
Srimat Ujjani Sadharma Simhasanandiswara Charappattadhyasksha Marulasidda Raja Desikendra Mahaswarmulu Vs Srimat Ujjani Sadharma Simhasanandeswara Charapattadhyasksha Siddalinga Raja Desikendra Mahaswarmulu, by His Agent Chennabasappa
Madras High Court · 17 Ind. Cas. 16
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts03 Oct 1912
Subramaniam Chetti and Others Vs Doraisinga Tevar and Others
Madras High Court · (1913) 24 MLJ 49
Guardians and Wards Act, 1890 — Section 48
High Courts02 Oct 1912
Sivini Appalanarasimhulu and Another Vs Murada Sanyasi and Others
Madras High Court · 17 Ind. Cas. 120
Madras Estates Land Act, 1908 — Section 3(5)
High Courts02 Oct 1912Dismissed
Sardha Prasad and Another Vs Pitamber Lal
Allahabad High Court · 17 Ind. Cas. 409
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Oct 1912
Govindappa Vs Hanumanthappa
Madras High Court · (1915) ILR (Mad) 36 : 17 Ind. Cas. 420 : (1912) 23 MLJ 513
High Courts02 Oct 1912
S. Appalanarasimhulu and Another Vs M. Sanyasi and Others
Madras High Court · (1915) ILR (Mad) 33
High Courts02 Oct 1912
Munni Reddi and Another Vs K. Venkata Raw
Madras High Court · (1914) ILR (Mad) 238
High Courts02 Oct 1912
Guntupalli Ramanna and Others Vs Guntupalli Annamma and Others
Madras High Court · (1913) 24 MLJ 183
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6
High Courts01 Oct 1912
Krishna Doss Paramananda Doss Vs Frederick William Emery and Another
Madras High Court · 17 Ind. Cas. 93
Presidency Small Cause Courts Act, 1882 — Section 69