JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,235 of 61,069
Haji Ashfaq Husain and Others Vs Lala Gauri Sahai
Privy Council · (1911) 38 IndApp 37
Kishen Parshad and Others Vs Har Narain Singh and others
Privy Council · (1911) 38 IndApp 45
Damodar Narayan Chowdhri Vs Dalgliesh
Privy Council · (1911) 38 ILRPC 432 : (1911) 38 IndApp 65
Arthur Barber Vs Badri Narain Rai and Others
Allahabad High Court · 9 Ind. Cas. 813(1)
L. Payne and Co. Vs Brahmdeo and Another
Allahabad High Court · 9 Ind. Cas. 800
Durga Dutt and Another Vs Musammat Gita and Others
Allahabad High Court · 9 Ind. Cas. 498
Maddipoti Chinna Veeranna and Others Vs G. Narayanasawmy Naidu, Receiver, Nidadavole Estate, and Others
Madras High Court · 9 Ind. Cas. 1009
Palakunnath Kolayi Chathu Nair Vs Narayana Mangalath Soolapani Variar and Others
Madras High Court · 9 Ind. Cas. 1010
Kalinga Hebbara Vs Narasima Hebbara
Madras High Court · 9 Ind. Cas. 937
Kali Kumar Bidyaratna Vs Srimati Misri Jan and Others
Calcutta High Court · 9 Ind. Cas. 307
Promodini Chowdhurani Vs Banga Chandra Datta
Calcutta High Court · 9 Ind. Cas. 306
Arnold Vs Arnold
Calcutta High Court · (1911) ILR (Cal) 907 : 13 Ind. Cas. 491
Basanta Coomar Goswami Vs Kumudini Dasee
Calcutta High Court · (1911) ILR (Cal) 428
Tirbeni Sahai and Others Vs Gokal Prosad and Another
Allahabad High Court · 9 Ind. Cas. 475
Kehri Singh and Others Vs Chunni Lal and Another
Allahabad High Court · 9 Ind. Cas. 476
Sikishan Singh and Others Vs Chunni Lal
Allahabad High Court · (1911) 01 AHC CK 0004
Kalinga Hebbra Vs Narasimha Hebbra
Madras High Court · (1911) 21 MLJ 631
Sri Rajah Bommadevara Venkata Narasimha Naidu Bahadur Zamindar Vs Gundu Sastrulu and Others
Madras High Court · 9 Ind. Cas. 504
Malik Fazlar Rahaman Vs Jawahir Singh and Others
Calcutta High Court · 9 Ind. Cas. 383