High Courts03 Sept 1912
Dalip Narayan Singh and Another Vs Chait Narayan Singh and Others
Calcutta High Court · 17 Ind. Cas. 927
Transfer of Property Act, 1882 — Section 79, 80
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,238 of 61,203
High Courts03 Sept 1912
Diwan Balmukund Sahai Vs Tarini Singh and Others
Calcutta High Court · 17 Ind. Cas. 343
Bengal Tenancy Act, 1885 — Article 2(6)Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Limitation Act, 1908 — Article 110
High Courts03 Sept 1912Dismissed
Emperor Vs Ram Prasad and Another
Allahabad High Court · (1913) ILR (All) 58
Penal Code, 1860 (IPC) — Section 199
High Courts03 Sept 1912
Ram Parshad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 401
Penal Code, 1860 (IPC) — Section 199
High Courts03 Sept 1912
Subramanian Pattar Vs Kiradadasan alias Thirumalapad Avergal and Another
Madras High Court · 16 Ind. Cas. 686
Transfer of Property Act, 1882 — Section 132
High Courts03 Sept 1912
K.L.C.T. Chidambaram Chetty Vs V.V.R. Nagappa Chetty and Others
Madras High Court · (1915) ILR (Mad) 15 : 16 Ind. Cas. 820
Provincial Insolvency Act, 1920 — Section 22, 46(2)
High Courts03 Sept 1912
In Re: Adabala Muthiyalu
Madras High Court · 17 Ind. Cas. 51
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 326
High Courts03 Sept 1912
Chidambaram Chetty Vs Nagappa Chetty and Others
Madras High Court · (1913) 24 MLJ 73
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 46
High Courts02 Sept 1912
Illa Somanna and Another Vs Maddala Settamma by Guardian Veeraswami and Others
Madras High Court · 18 Ind. Cas. 636
High Courts02 Sept 1912
C.H. Crowdy Vs L. O''Reilly
Calcutta High Court · 18 Ind. Cas. 737
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Sept 1912
Raja Padmanand Singh Bahadur Vs Rama Prasad Malvi
Calcutta High Court · 17 Ind. Cas. 284
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts02 Sept 1912
Nagendra Nath Mukerjee and others Vs Probal Chandra Mukerjee and another
Calcutta High Court · (1912) 09 CAL CK 0005
High Courts02 Sept 1912Dismissed
Mahomad Mehdi Faya Tharia Topan Vs Sakinabai
Bombay High Court · (1912) 14 BOMLR 908 : 17 Ind. Cas. 629
General Clauses Act, 1897 — Section 6Limitation Act, 1877 — Article 35
High Courts02 Sept 1912
Tungama Shettiti and Another Vs Korattie Shettiti
Madras High Court · 16 Ind. Cas. 803
High Courts02 Sept 1912
Usuman Khan Vs Nagalla Dasanna and Others
Madras High Court · 16 Ind. Cas. 694
High Courts02 Sept 1912
Umman Khan Vs Nagalla Dasanna and Others
Madras High Court · (1912) 23 MLJ 360
High Courts01 Sept 1912
B. Bayyan Naidu Vs B. Suryanarayana (Minor by Guardian, B. Ammanna)
Madras High Court · (1914) ILR (Mad) 70
High Courts30 Aug 1912
Konda Reddi Vs Ramasami Reddi and Others
Madras High Court · (1915) ILR (Mad) 1 : (1917) 6 LW 564