High Courts16 Jan 1911
Kolli Nagiah Vs Vappuburi Gopala Krishniah Minor, by Next Friend Manemma and Another
Madras High Court · 9 Ind. Cas. 252
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,241 of 61,069
High Courts16 Jan 1911
Chandra Kumar Singh Roy Vs Kali Prosad Chuckerbutty
Calcutta High Court · 9 Ind. Cas. 223
High Courts16 Jan 1911
Bechu Ram Vs Chairman of Chapra Municipality
Calcutta High Court · 9 Ind. Cas. 218
Bengal Municipal Act, 1884 — Section 321
High Courts16 Jan 1911
Mahadeo Lal Vs Dinkar Prasad and Others
Calcutta High Court · 9 Ind. Cas. 194
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts16 Jan 1911
In Re: Bajrangi Shahai, A Mukhtia
Calcutta High Court · 9 Ind. Cas. 225
Criminal Procedure Code, 1898 (CrPC) — Section 195Legal Practitioners Act, 1879 — Section 14
High Courts16 Jan 1911
K. Narasimha Chariar and Another Vs Pillanna and Others
Madras High Court · 9 Ind. Cas. 289
High Courts13 Jan 1911
Nathu Khan Vs Musammat Sewak Koeri and Another
Calcutta High Court · 9 Ind. Cas. 161
Contract Act, 1872 — Section 65
High Courts13 Jan 1911
J.J. Maokay and Others Vs R.H. Cave and Another
Calcutta High Court · 9 Ind. Cas. 137
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts13 Jan 1911
Bissonath Rai Vs Kamaleshwari Prasad Singh
Calcutta High Court · 9 Ind. Cas. 135
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts13 Jan 1911
Rajiba Gauntia Vs Baji Kahar and Another
Calcutta High Court · 9 Ind. Cas. 113
Central Provinces Land Revenue Act, 1881 — Section 4A
High Courts13 Jan 1911
Kumud Nath Roy Chaudhry Vs Rai Jatindra Nath Chaudhry
Calcutta High Court · 9 Ind. Cas. 189
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 9, Order 9 Rule 13Limitation Act, 1963 — Article 164
High Courts13 Jan 1911
Kumud Nath Roy Chowdhury Vs Jotindra Nath Chowdhury
Calcutta High Court · (1911) ILR (Cal) 394
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 Jan 1911
Lachmi Narain Marwari Vs Sukhraj Rai
Calcutta High Court · 9 Ind. Cas. 181
Bengal Tenancy Act, 1885 — Section 103(B)(3)
High Courts12 Jan 1911
Mulla Vittil Seethi Vs Korambath Paruthooli Achuthan Nair and Others
Madras High Court · (1911) 21 MLJ 213
Transfer of Property Act, 1882 — Section 60
High Courts12 Jan 1911
Mulla Veetil Seethi Kutti Vs Korambath Paruthooli Achuthan Nair and Another
Madras High Court · 9 Ind. Cas. 513
High Courts12 Jan 1911
Samiasi Kavundan and Another Vs Akkulammal and Others
Madras High Court · 9 Ind. Cas. 278
High Courts12 Jan 1911
K.R. Narasinga Row, alias N.R. Karjagi and Others Vs S. Kasturiranga Aiyangar
Madras High Court · 9 Ind. Cas. 279