High Courts14 Aug 1912
Sundaram by His Mother and Next Friend, Saradambal Vs Meenakshi Achi and Others
Madras High Court · 16 Ind. Cas. 787
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,244 of 61,203
High Courts14 Aug 1912
Tumumla Peddaya alias Venkata Padmanabam Vs Koppula Chinna Appanna and Others
Madras High Court · 16 Ind. Cas. 412
High Courts13 Aug 1912
Manikkavachaka Desika Gnana Sambanda Pandara Sannadhi Vs Sabapatiya Pillai Manikkavachaka Desika Gnana Sambanda Pandara Sannadhi Vs P.S. Srinivasa pillay and Others Srinivasa Pillai and Others Vs Manikkavachaka Desika Gnana Sambanda Pandara Sannadhi
Madras High Court · 18 Ind. Cas. 221
High Courts13 Aug 1912
Sarada Prasad Pal Vs Ramapati Pal and Another
Calcutta High Court · 16 Ind. Cas. 817
High Courts13 Aug 1912
Debi Prosad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 573
Criminal Procedure Code, 1898 (CrPC) — Section 195(b)
High Courts13 Aug 1912
T.P. Kanthimathinatha Pillay Vs Muthusami Pillay and Others
Madras High Court · 16 Ind. Cas. 934
Madras Estates Land Act, 1908 — Section 53
High Courts13 Aug 1912
Jaitum Bi Vs Nabi Saheb and Others
Madras High Court · 17 Ind. Cas. 389 : (1913) 24 MLJ 15
Specific Relief Act, 1877 — Section 21
High Courts13 Aug 1912
Vuppuluri Atchayya and Others Vs Sri Kanchumarti Venkata Seetaramachandra Rao
Madras High Court · (1916) ILR (Mad) 195 : (1913) 24 MLJ 112
Civil Procedure Code, 1908 (CPC) — Section 104Madras Estates Land Act, 1908 — Section 153
High Courts13 Aug 1912
Komandur Kamalammal Vs Komandur Narasimhacharlu and Others
Madras High Court · 17 Ind. Cas. 244
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts13 Aug 1912
T.P. Kanthimathinatha Pillai Vs Muthusamia Pillai and Others
Madras High Court · (1914) ILR (Mad) 540
High Courts13 Aug 1912
Chillamuthu Vs Muthudayar Servai and Others
Madras High Court · 17 Ind. Cas. 740
High Courts13 Aug 1912
Kadungoth Purakkal Ammalu and Others Vs Kadungoth Purakkal Meenakshi
Madras High Court · 16 Ind. Cas. 433
High Courts13 Aug 1912
Mamambath Pettiyeth Vs M.M. Cheria Uthalamma and Others
Madras High Court · 16 Ind. Cas. 560
High Courts13 Aug 1912
Pichikala Mangamma Vs Pami Ramamma and Others
Madras High Court · 16 Ind. Cas. 587
High Courts12 Aug 1912
B. Chinnayya and Another Vs P. Achammah
Madras High Court · (1914) ILR (Mad) 538
High Courts12 Aug 1912
Gajoo Mahato Vs G.P. Cooke
Calcutta High Court · 16 Ind. Cas. 929
Bengal Tenancy Act, 1885 — Section 29
High Courts12 Aug 1912
Kulada Prosad Pandey and Others Vs Haripada Chattopadhyaya and Others
Calcutta High Court · 17 Ind. Cas. 257