High Courts17 Jul 1912Dismissed
Asghar Ali Vs Sis Ram and Others
Allahabad High Court · (1913) ILR (All) 19
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,255 of 61,203
High Courts17 Jul 1912
Susram and Others Vs Sayad Asghar Ali
Allahabad High Court · 16 Ind. Cas. 422
United Provinces Land Revenue Act, 1901 — Section 56, 86
High Courts17 Jul 1912
Alwar Chetty Vs Poovala Vardappa Naicker and Others
Madras High Court · 16 Ind. Cas. 387
High Courts17 Jul 1912
Chirukala Nagalakshmamma Vs Visvanadha Sastri and Others
Madras High Court · (1912) 23 MLJ 289
High Courts17 Jul 1912
Chirukulu Nagalakshmamma Vs Chirukula Visvanatha Sastri and Others
Madras High Court · 16 Ind. Cas. 389
High Courts17 Jul 1912
Gopalasami Vastad Vs Govindasami Vastad and Others
Madras High Court · 17 Ind. Cas. 434
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts17 Jul 1912
Kandhanath alias Karuthadath alias Parakkatilath and Manager, Narayan Nambudri Vs Chemboli Valia Veetil and Manager, Narayan Nair and Others
Madras High Court · 16 Ind. Cas. 375
High Courts16 Jul 1912
Vadivelam Pillai Vs Natesam Pillai and Another
Madras High Court · (1914) ILR (Mad) 435
High Courts16 Jul 1912
Sukraj Roy Vs Lal Bahadur Gope
Calcutta High Court · 51 Ind. Cas. 34
Bengal Tenancy Act, 1885 — Section 105, 30(6), 52
High Courts16 Jul 1912
Nabin Chandra Pal and Others Vs Banga Chandra Chowdhury and Another
Calcutta High Court · 15 Ind. Cas. 705
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts16 Jul 1912
Bando Krishna Kunbargi Vs Narasimha Konher Deshpande and Others
Bombay High Court · (1913) ILR (Bom) 42
Civil Procedure Code, 1882 — Section 236
High Courts16 Jul 1912Allowed
Bando Krishna Kanbargi Vs Narsinha Konher Deshpande
Bombay High Court · (1912) 14 BOMLR 861 : 17 Ind. Cas. 210
Limitation Act, 1963 — Article 179
High Courts16 Jul 1912
The Rangoon Botatoung Company, Limited Vs The Collector
Bombay High Court · (1912) 14 BOMLR 833
Land Acquisition Act, 1894 — Section 53
Privy Council16 Jul 1912
Rangoon Botatoung Company Limited Vs The Collector
Privy Council · (1913) 40 ILRPC 126
High Courts16 Jul 1912
Muthala Kandi Katturi Koya Molla Vs Palli Veetil Abu Baker
Madras High Court · 17 Ind. Cas. 386
High Courts16 Jul 1912
Muthusawmi Gownden Vs Ethirajulu Naidu and Another
Madras High Court · 16 Ind. Cas. 432
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts15 Jul 1912
Narayan Sahu and Others Vs Mohant Damodar Das
Calcutta High Court · 16 Ind. Cas. 464