High Courts14 Sept 1911
Mahalakshmi Amma and Another Vs Lakshmi and Others
Madras High Court · (1911) 21 MLJ 960
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,263 of 61,135
High Courts13 Sept 1911
Sinnachami alias Kumarettu Servaigar through his Guardian, Sivagnanam Servaigar Vs N.A.R. Ramsawmy Chettiar and Others
Madras High Court · 13 Ind. Cas. 7 : (1912) 22 MLJ 85
High Courts13 Sept 1911
Alathoor Badrudeen and Another Vs Gulam Moideen and Another
Madras High Court · (1913) 24 MLJ 541
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts12 Sept 1911
Hillaya Subbaya Hegde Vs Narayanappa Timmaya
Bombay High Court · (1911) 13 BOMLR 1200 : 12 Ind. Cas. 913
High Courts12 Sept 1911
Sreevadhu Yerranna Vs Pontiva Kannamma and Others
Madras High Court · (1911) 21 MLJ 962
High Courts11 Sept 1911
Sorabji Coovarji Vs Kala Raghunath
Bombay High Court · (1911) 13 BOMLR 1193 : 12 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, 47, 73
High Courts11 Sept 1911
Hanumanthaiyan Vs Meenatchi Naidu and Another
Madras High Court · (1912) ILR (Mad) 183 : (1912) 22 MLJ 12
High Courts09 Sept 1911
In Re: Muthia Moopan and Six Ors.; In Re: Marutha Moopan and Two Ors.; In Re: Ratnasami Moopan
Madras High Court · (1913) ILR (Mad) 315
High Courts09 Sept 1911
Bai Laxmi Vs Harjivan Nathu and Others
Bombay High Court · (1912) ILR (Bom) 415
High Courts08 Sept 1911
Vadlamudi Venkatasubbiah and Another Vs Vadlamudi Seshachellum and Another
Madras High Court · (1912) 22 MLJ 136
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Sept 1911
Sri Rajah Bommadevara Venkata Narasimha Naidu Bahadur Zamindar Garu Vs A. Subbarayudu and Seven Ors. and M. Narasimham and Thirty-One Ors.
Madras High Court · (1913) ILR (Mad) 395
High Courts07 Sept 1911
Mahammad Mehdi Hassan Khan Vs Sheoshankar Pershad Singh
Calcutta High Court · (1912) ILR (Cal) 353
Civil Procedure Code, 1908 (CPC) — Section 98(2)
High Courts07 Sept 1911
Bibi Miyakhan Vs Gulabchand Ramchand
Bombay High Court · (1911) 13 BOMLR 1189 : 12 Ind. Cas. 923
Civil Procedure Code, 1882 — Section 276, 295
High Courts07 Sept 1911
Sri Rajah Bommadevara Venkata Narasimha Naidu Bahadur Zemindar Garu Vs Atmuri Subbarayadu and Others and M. Narasimham and Others
Madras High Court · (1913) 25 MLJ 17
High Courts07 Sept 1911
Bava Jeer Chetti Vs Bava Rangasawmi Chetti
Madras High Court · (1913) ILR (Mad) 402 : 12 Ind. Cas. 618 : (1912) 22 MLJ 52
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts06 Sept 1911
K. Ganapathi Bhatta Vs King Emperor
Madras High Court · 19 Ind. Cas. 310 : (1913) 24 MLJ 463
Penal Code, 1860 (IPC) — Section 182
High Courts06 Sept 1911
Mehi Singh Vs Mangal Khandu
Calcutta High Court · (1912) ILR (Cal) 157
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts06 Sept 1911
Imperator Vs Tyebali Curimji Barodawalla
Bombay High Court · 17 Ind. Cas. 529
City of Bombay Municipal Council Act, 1988 — Section 394
High Courts06 Sept 1911
Jamna Doss Vs A.M. Sabapathy Chetti
Madras High Court · (1913) ILR (Mad) 138 : (1911) 21 MLJ 1074
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts06 Sept 1911
R.M. Swaminatha Naicker Vs R.P. Paul and Others
Madras High Court · (1912) 22 MLJ 148
Civil Procedure Code, 1908 (CPC) — Section 151