High Courts18 Jun 1912Allowed
Sultan Ahmad and Another Vs Walliullah and Others
Allahabad High Court · 17 Ind. Cas. 22
Easements Act, 1882 — Section 15
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,264 of 61,203
High Courts18 Jun 1912
Dwarka Pershad Vs Sheoambar Koeri and Others
Allahabad High Court · 15 Ind. Cas. 592
Transfer of Property Act, 1882 — Section 76(i), 84
High Courts17 Jun 1912
Lakshmanrao Krishnaji Limaye Vs Balkrishna Rangnath and Others
Bombay High Court · (1912) ILR (Bom) 617
Transfer of Property Act, 1882 — Section 59
High Courts17 Jun 1912
Kesri Chand Vs National Jute Mills Co.
Calcutta High Court · (1913) ILR (Cal) 119
High Courts17 Jun 1912
Nazimuddin Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 163
Criminal Procedure Code, 1898 (CrPC) — Section 309, 403, 423, 439Penal Code, 1860 (IPC) — Section 147
High Courts17 Jun 1912
Nazimuddi Vs Emperor
Calcutta High Court · 15 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts17 Jun 1912
Kesri Chand Kothori Vs National Jute Mills, Co. Ltd. and Another
Calcutta High Court · 17 Ind. Cas. 87
High Courts17 Jun 1912
Lakshman Krishnaji Limaye Vs Balkrishna Rangnath
Bombay High Court · 16 Ind. Cas. 1002
Transfer of Property Act, 1882 — Section 59
High Courts17 Jun 1912
Ram Charan Lal and Others Vs Muhammad Rashid-Ud-Din and Others
Allahabad High Court · 16 Ind. Cas. 674
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1
High Courts14 Jun 1912
Lachman Ojha Vs Anup Rai
Calcutta High Court · 18 Ind. Cas. 176
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Jun 1912
Batuk Nath Mandal Vs Bepin Bihari Chaudhuri
Calcutta High Court · 17 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Section 102Contract Act, 1872 — Section 69
High Courts14 Jun 1912
Fazlar Rahim Vs Nabendra Kishore Roy and Others
Calcutta High Court · 15 Ind. Cas. 341
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts14 Jun 1912Dismissed
Sheo Partab Singh and Others Vs Brij Kishore and Others
Allahabad High Court · 15 Ind. Cas. 336
Limitation Act, 1963 — Article 85
High Courts14 Jun 1912Dismissed
Fakir Chand Vs Kewal Ram and Another
Allahabad High Court · 16 Ind. Cas. 633
Transfer of Property Act, 1882 — Section 51
High Courts13 Jun 1912Allowed
Haji Buksh Elahi Vs Durlav Chandra Kar
Bombay High Court · (1912) 14 BOMLR 1063
High Courts13 Jun 1912
Yusuf Gaze Vs Asmatullah and Others
Calcutta High Court · 15 Ind. Cas. 430
Bengal Tenancy Act, 1885 — Section 167
High Courts13 Jun 1912
Maharajah Bahadur Sir Prodyot Kumar Tagore Vs Isri Ram Marwari and Others
Calcutta High Court · 16 Ind. Cas. 792
High Courts13 Jun 1912
Kshetra Moni Dasi Vs Amodini Dasi and Another
Calcutta High Court · 16 Ind. Cas. 611
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jun 1912
Prasanna Kumar Adhikary Vs Rachimuddin Howladar and Others
Calcutta High Court · 15 Ind. Cas. 327
Bengal Tenancy Act, 1885 — Section 104A, 113