High Courts11 Jun 1912
Krishna Charan Mohanti and Another Vs Mohasay Radha Kanto Roy and Another
Calcutta High Court · 16 Ind. Cas. 410
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,266 of 61,203
High Courts11 Jun 1912
Sheikh Nujebar Rahman Vs Syed Muktashed Husain
Calcutta High Court · 15 Ind. Cas. 259
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts11 Jun 1912
Jogeshwar Narain Singh Vs Roy Radha Raman and Others
Calcutta High Court · 16 Ind. Cas. 543
High Courts11 Jun 1912
Musammat Nauli and Another Vs Kheri and Others
Allahabad High Court · 15 Ind. Cas. 607
High Courts11 Jun 1912
Jangli Sahu Vs Gopinath Sahu and Others
Allahabad High Court · 15 Ind. Cas. 295
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts10 Jun 1912
Bhupendra Kumar Chakravarti Vs Pyari Mohan Roy and Others
Calcutta High Court · 15 Ind. Cas. 515
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Jun 1912
Gopal Mini Dasi Vs Kali Charan Kundu and Others
Calcutta High Court · 16 Ind. Cas. 17
High Courts10 Jun 1912
Ranjit Missir Vs Ramudar Singh and Others
Calcutta High Court · 16 Ind. Cas. 940
Civil Procedure Code, 1908 (CPC) — Section 99Limitation Act, 1963 — Section 5
High Courts10 Jun 1912
Bhikari Sukul and Others Vs Mohant Gadadhar Ramanuj Das
Calcutta High Court · 15 Ind. Cas. 735
Bengal Rent Act, 1859 — Section 109
High Courts09 Jun 1912
Khitish Chandra Lahiri Vs versus Gerpa Hazra
Calcutta High Court · 15 Ind. Cas. 878
Bengal Tenancy Act, 1885 — Section 29
High Courts08 Jun 1912Dismissed
Nand Ram Vs Bhopal Singh
Allahabad High Court · (1912) ILR (All) 592 : 16 Ind. Cas. 1
High Courts07 Jun 1912
Priya Nath Pal Vs Kamini Dasi and Others
Calcutta High Court · (1912) 06 CAL CK 0066
High Courts07 Jun 1912
Sheobalak Rai Vs Bhagwat Pandey
Calcutta High Court · (1913) ILR (Cal) 105
Criminal Procedure Code, 1898 (CrPC) — Section 116, 146, 148
High Courts07 Jun 1912
Bhagirath Samanta Vs Prem Chand Pal and Others
Calcutta High Court · 16 Ind. Cas. 852
Contract Act, 1872 — Section 201, 42, 43Limitation Act, 1963 — Article 115, 116, 89
High Courts07 Jun 1912
Sheobalak Rai and Others Vs Bhagwat Panday and Others
Calcutta High Court · 15 Ind. Cas. 486
Criminal Procedure Code, 1898 (CrPC) — Section 146