JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,268 of 61,203
High Courts31 May 1912Dismissed
Baij Nath Vs Raja Ram
Allahabad High Court · 16 Ind. Cas. 512
Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts31 May 1912Dismissed
Kuber Nath and Others Vs Mahali Ram and Others
Allahabad High Court · 16 Ind. Cas. 631
High Courts31 May 1912
Kuber Nath and Others Vs Mahali Ram and Another
Allahabad High Court · (1912) ILR (All) 587
High Courts30 May 1912
In Re: Jewandas Jhawar
Calcutta High Court · (1913) ILR (Cal) 78 : 18 Ind. Cas. 908
Presidency Towns Insolvency Act, 1909 — Section 126, 17, 50
High Courts30 May 1912
Chandi Proshad Singh Vs The King-Emperor
Calcutta High Court · (1912) 05 CAL CK 0055
High Courts30 May 1912
Mahendra Lal Nandy and Others Vs Rakhal Das Bishai and Others
Calcutta High Court · 16 Ind. Cas. 809
Succession Act, 1925 — Section 111
High Courts30 May 1912
Meajan and Others Vs Sharafatullah Khan
Calcutta High Court · 17 Ind. Cas. 415
High Courts30 May 1912Dismissed
Bishumbhar Dayal Vs Parshadi Lal and Others
Allahabad High Court · 16 Ind. Cas. 629
High Courts29 May 1912
Ramjiban Shah and Another Vs Dhiku Singh and Others
Calcutta High Court · 16 Ind. Cas. 246
High Courts29 May 1912
Parsotam Rao Tantia and Another Vs Radha Bai and Others
Allahabad High Court · 15 Ind. Cas. 566
High Courts28 May 1912
Assaram and Others Vs Kesri Chand and Others
Allahabad High Court · 33 Ind. Cas. 247
Stamp Act, 1899 — Section 35
High Courts28 May 1912Dismissed
Musaddi Lal and Another Vs Jwala Prasad and Others
Allahabad High Court · 16 Ind. Cas. 496
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 May 1912
Tarak Chandra Goswami Vs Satya Charan Patni and Another
Calcutta High Court · 15 Ind. Cas. 504
High Courts27 May 1912Dismissed
Hori Lal and Another Vs Nimman Kunwar and Others
Allahabad High Court · 15 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts27 May 1912Allowed
Madan Lal Vs Kishen Singh and Others
Allahabad High Court · 15 Ind. Cas. 138
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1