High Courts27 May 1912Allowed
Madan Lal Vs Kishan Singh and Others
Allahabad High Court · (1912) ILR (All) 572
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,269 of 61,203
High Courts27 May 1912
Narayan Dei Vs Durga Dei and Others
Allahabad High Court · 16 Ind. Cas. 489
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts27 May 1912
Madan Lal Vs Chuttan Singh and Others
Allahabad High Court · 15 Ind. Cas. 297
Evidence Act, 1872 — Section 115
High Courts27 May 1912
Musammat Taufiqunnissa Vs Musammat Taskin Banu
Allahabad High Court · 15 Ind. Cas. 239
High Courts25 May 1912
Emperor Vs Ananda Laxman Babaji
Bombay High Court · (1912) 14 BOMLR 504
Penal Code, 1860 (IPC) — Section 379
High Courts24 May 1912
Emperor Vs Sheikh Idoo
Calcutta High Court · (1913) ILR (Cal) 71 : 15 Ind. Cas. 488
Criminal Procedure Code, 1898 (CrPC) — Section 190(c)
High Courts24 May 1912
Ligraj Patjosi Vs Mahadeb Ram
Calcutta High Court · 53 Ind. Cas. 882
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 May 1912
Feroja Peshakar Vs Amiruddin and others
Calcutta High Court · (1912) 05 CAL CK 0017
High Courts23 May 1912Dismissed
Ram Dawar Rai and Others Vs Bhirgu Rai and Others
Allahabad High Court · 15 Ind. Cas. 240
Limitation Act, 1877 — Article 135, 147Limitation Act, 1908 — Article 135
High Courts23 May 1912Disposed Of
Muhammad Yasin Vs Ilahi Bakhsh and Others
Allahabad High Court · (1912) ILR (All) 545 : 16 Ind. Cas. 455
High Courts23 May 1912Dismissed
Collector of Ghazipur Vs Balbhaddar Singh and Others
Allahabad High Court · 17 Ind. Cas. 25
Uttar Pradesh Court of Wards Act, 1912 — Section 16, 18, 20
High Courts22 May 1912Dismissed
Nand Kishore Singh Vs Ram Birich Rai and Another
Allahabad High Court · 15 Ind. Cas. 704
High Courts22 May 1912
Chandar Sekhar Tewari Vs Balakdhar Dubey
Allahabad High Court · 15 Ind. Cas. 611
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts22 May 1912Dismissed
Ram Partap Rai Vs Ram Phal Teli and Others
Allahabad High Court · 18 Ind. Cas. 9
Contract Act, 1872 — Section 24
High Courts22 May 1912
Bidhata Ram and Others Vs Ram Cheri and Another
Allahabad High Court · 15 Ind. Cas. 251
High Courts21 May 1912
Jagat Chandra Dutt and Others Vs The Collector of Chittagong and Others
Calcutta High Court · 18 Ind. Cas. 551
Land Acquisition Act, 1894 — Section 18