High Courts17 May 1912Allowed
Asghar Hussain Vs Pal Ahir and Others
Allahabad High Court · 15 Ind. Cas. 227
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,271 of 61,203
High Courts17 May 1912Dismissed
Rabi Rai Vs Dharamraj Rai
Allahabad High Court · 15 Ind. Cas. 35
Contract Act, 1872 — Section 24
High Courts17 May 1912Disposed Of
Asghar Husain Vs Pal Ahir and Others
Allahabad High Court · (1912) ILR (All) 538
High Courts17 May 1912
Durga Dutt Vs Emperor
Allahabad High Court · 15 Ind. Cas. 75
Criminal Procedure Code, 1898 (CrPC) — Section 213
High Courts16 May 1912
Fateh Chand and Another Vs Narsingh Das and Another Dhruba Pattra Vs Narsingh Das and Others
Calcutta High Court · 16 Ind. Cas. 988
Specific Relief Act, 1877 — Section 27(6)
High Courts16 May 1912
Mahipal Singh and Others Vs Lalji Singh and Others
Calcutta High Court · 16 Ind. Cas. 705
High Courts16 May 1912
Indro Deb Das and Others Vs Azizur Rahaman Sarkar and Others
Calcutta High Court · 17 Ind. Cas. 9
High Courts16 May 1912Disposed Of
Jaggu Ahir Vs Murli Shukul
Allahabad High Court · (1912) ILR (All) 533
High Courts15 May 1912
Satish Chandra Sinha and Others Vs Munjanali Debi
Calcutta High Court · 15 Ind. Cas. 869
High Courts15 May 1912Dismissed
Ghulam Hazrat Vs Gulzari Lal and Others
Allahabad High Court · 15 Ind. Cas. 42
High Courts15 May 1912Dismissed
Mukhtar Ahmad Vs Muqarrab Hussain
Allahabad High Court · 15 Ind. Cas. 50
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 May 1912Dismissed
Mukhtar Ahmad Vs Muqarrab Husain
Allahabad High Court · (1912) ILR (All) 530
High Courts15 May 1912
Abdur Rafey Khan Vs Banni Begam and Another
Allahabad High Court · 15 Ind. Cas. 36
High Courts14 May 1912
Ali Ahmad Khan and Others Vs H.F. Brown and Others
Calcutta High Court · 15 Ind. Cas. 260
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 May 1912Dismissed
Piari Lal and Others Vs Makhan and Others
Allahabad High Court · (1912) ILR (All) 528
High Courts14 May 1912
Sanwal Kunwar Vs Murli
Allahabad High Court · 16 Ind. Cas. 339
Contract Act, 1872 — Section 23North Western Provinces Tenancy Act, 1901 — Section 197, 67Contract Act, 1872 — Section 23
High Courts14 May 1912
Piare Lal and Others Vs Makhan and Others
Allahabad High Court · 16 Ind. Cas. 179
Registration Act, 1908 — Section 17(2)(XI)Registration Act, 1908 — Section 17(2)(XI)Registration Act, 1908 — Section 17(2)(XI)
High Courts14 May 1912
Jaggu Ahir Vs Murli Shukul
Allahabad High Court · 15 Ind. Cas. 84
Criminal Procedure Code, 1898 (CrPC) — Section 145, 526
High Courts13 May 1912
Shamsher Ali Vs Jagarnath Thirain and Others
Calcutta High Court · 16 Ind. Cas. 203