High Courts13 May 1912
Kali Charan Dutt and Another Vs Manodabala Dasi and Others
Calcutta High Court · 15 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 151
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,272 of 61,203
High Courts13 May 1912
Bamapada Roy and Others Vs The Midnapur Zemindary Co. Ltd.
Calcutta High Court · 16 Ind. Cas. 376
High Courts13 May 1912
Lal Behary Mitra Vs Nagendra Nath Chatterjee and Another
Calcutta High Court · 16 Ind. Cas. 690
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j), 104(2)
High Courts13 May 1912Disposed Of
Ganesh Prasad Vs Damodardas and Others
Allahabad High Court · 16 Ind. Cas. 177
High Courts12 May 1912
Mohadeo Prosad Sahu Vs Gajadhar Prosad Sahu and Others
Calcutta High Court · 16 Ind. Cas. 459
High Courts11 May 1912Allowed
Hardwar Pal Vs Emperor
Allahabad High Court · 16 Ind. Cas. 510
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 211
High Courts11 May 1912Disposed Of
Dropadi Vs Hira Lal
Allahabad High Court · 16 Ind. Cas. 149
Limitation Act, 1877 — Section 6Provincial Insolvency Act, 1907 — Section 46(4)Limitation Act, 1877 — Section 6
High Courts10 May 1912
Muhammad Akhtar Husain Khan and Others Vs Tasadduq Husain
Allahabad High Court · (1912) ILR (All) 493
High Courts10 May 1912
Muhammad Akhtar Husain Khan and Others Vs Tasadduk Husain
Allahabad High Court · 16 Ind. Cas. 157
Civil Procedure Code, 1908 (CPC) — Section 97Civil Procedure Code, 1908 (CPC) — Section 97Civil Procedure Code, 1908 (CPC) — Section 97
High Courts09 May 1912
Jhuman Karti Vs Debu Lal Singh and Others
Calcutta High Court · 16 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 42
High Courts09 May 1912
Nabadwipendra Mookerjee Vs Madhu Sudan Mandal and Others
Calcutta High Court · 16 Ind. Cas. 741
High Courts09 May 1912
Mansaram Chakravarti Vs Ganesh Chakravarti and Others
Calcutta High Court · 16 Ind. Cas. 383
High Courts09 May 1912
Tarini Charan Sarkar and Others Vs Fakarannissa Chowdhueani and Others
Calcutta High Court · 15 Ind. Cas. 459
Evidence Act, 1872 — Section 36
High Courts09 May 1912
C.E. Grey, Official Trustee and Execotor to The Estate of Manik Lal Seal Deceased Vs Ram Shashi Roy and Others and Gurudas Kundu Chowdhury and Others
Calcutta High Court · 15 Ind. Cas. 110
Land Acquisition Act, 1894 — Section 30
High Courts09 May 1912Dismissed
Emperor Vs Bhujabali Akappa Gorwadi
Bombay High Court · (1912) 14 BOMLR 583
High Courts08 May 1912
Gour Chandra Das Vs Sarat Sundari Dassi
Calcutta High Court · (1913) ILR (Cal) 50
Probate and Administration Act, 1881 — Section 50
High Courts08 May 1912
Behary Lal Pandit Vs Narain Misra and Others
Calcutta High Court · 51 Ind. Cas. 127
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 13
High Courts08 May 1912
Gour Chandra Das Vs Sarat Sundari Dasya
Calcutta High Court · 15 Ind. Cas. 44
Probate and Administration Act, 1881 — Section 50