High Courts08 May 1912
Hari Moni Debi Vs Moti Sheikh
Calcutta High Court · 15 Ind. Cas. 30
Bengal Tenancy Act, 1885 — Section 159, 161(a)
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,273 of 61,203
High Courts07 May 1912
Nim Chand Shaha Vs Joy Chandra Nath and Another
Calcutta High Court · 15 Ind. Cas. 256
Bengal Tenancy Act, 1885 — Section 48
High Courts07 May 1912
Pramatha Nath Roy Vs Jagannath Kishore Lal Singh Deo
Calcutta High Court · 16 Ind. Cas. 359
High Courts07 May 1912
Anath Nath Dey Vs Mohendra Nath Srimani
Calcutta High Court · 15 Ind. Cas. 489
High Courts07 May 1912Dismissed
Aziz Bakhsh Vs Kaniz Fatima Bibi and Another
Allahabad High Court · (1912) ILR (All) 490
High Courts07 May 1912
Aziz Bux Vs Kaniz Fatima Bibi and Another
Allahabad High Court · 15 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts06 May 1912
Kumed Bewa Vs Prasanna Kumar Roy
Calcutta High Court · (1913) ILR (Cal) 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47
High Courts06 May 1912
Gagan Chandra Das and Another Vs Ramdhan Dhar
Calcutta High Court · 14 Ind. Cas. 735
High Courts06 May 1912
Manasaram Paria and Others Vs Raja Nagendra Nath Sahu Roy
Calcutta High Court · 16 Ind. Cas. 235
High Courts06 May 1912
Hira Lal Bhattacharyya and Others Vs Joggeswar Bhattacharyya and Others
Calcutta High Court · 16 Ind. Cas. 733
High Courts06 May 1912
Rasaraj Kunai and Others Vs Prosonna Kumar Roy and Another
Calcutta High Court · 15 Ind. Cas. 506
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts06 May 1912Disposed Of
Ganeshi Lal Vs Nand Kishore
Allahabad High Court · (1912) ILR (All) 487 : 15 Ind. Cas. 319
High Courts03 May 1912
Sawminatha Thevan Vs Emperor
Madras High Court · 14 Ind. Cas. 767
Penal Code, 1860 (IPC) — Section 211
High Courts03 May 1912
Konnormal Oswal and Another Vs Nabin Chandra Das and Another
Calcutta High Court · 15 Ind. Cas. 228
Transfer of Property Act, 1882 — Section 54
High Courts03 May 1912
Port Canning and Land Improvement Co., Ltd. Vs Roson Ali Mollah
Calcutta High Court · 15 Ind. Cas. 46
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(x)(c)Suits Valuation Act, 1887 — Section 8
High Courts03 May 1912
Jital Singh and Others Vs Raja Kamaleswari Prosad
Calcutta High Court · 15 Ind. Cas. 614
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts03 May 1912
Aman Gazi Vs Maharaja Birendra Kishore Manikya Bahadur
Calcutta High Court · 15 Ind. Cas. 64
High Courts03 May 1912
Merwanji Mancherji Cama Vs The Government of Bombay
Bombay High Court · (1914) 16 BOMLR 55
High Courts03 May 1912Allowed
Vassanji Khimji Vs Shapurji Burjorji Bharucha
Bombay High Court · (1912) 14 BOMLR 493