JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,275 of 61,203
High Courts02 May 1912
Ariyaputhira Padayachi and Others Vs Muthukomaraswami Padayachi and Others
Madras High Court · (1914) ILR (Mad) 423
High Courts02 May 1912
Ariyaputhira Padayachi and Others Vs Muthukumarasami and Others
Madras High Court · (1912) 23 MLJ 339
Transfer of Property Act, 1882 — Section 118
High Courts02 May 1912
Maharaja of Bobbli Vs Sree Raja Narasaraju and Another
Madras High Court · (1914) ILR (Mad) 231 : (1912) 23 MLJ 236
High Courts02 May 1912
Maharaja Sree Maharaja Saheb Meharban Dostan Sree Maharaja Sri Honourable Rao Venkata Swetachalapati Ranga Rao Bahadur, K.C.I.E., The Maharaja of Bobbili Vs Sree Raja Narasaraju Peda Baliar Simhulu Bahadur Garu and Another
Madras High Court · (1914) ILR (Mad) 231
High Courts02 May 1912
N. Ramakrishna Ayyar Vs V. Seetharama Ayyar
Madras High Court · (1914) ILR (Mad) 527
High Courts02 May 1912
Authi Lakshmi and Others Vs Annasami Aiyar and Others
Madras High Court · (1912) 23 MLJ 104
High Courts02 May 1912
Balasubramanya Chetty Vs Maruthamalai Gownden
Madras High Court · 16 Ind. Cas. 215
High Courts02 May 1912
N. Ramakrishna Aiyar Vs Seetharama Iyer
Madras High Court · 15 Ind. Cas. 294
Easements Act, 1882 — Section 15
High Courts01 May 1912
Sri Rajah Saheb Dostan Sri Raja Ravu Venkata Kumara Mahipati Surya Rao Bahadur Garu, Rajah of Pittapur Vs Anappindi Siva Ramaya and Others
Madras High Court · 18 Ind. Cas. 534
High Courts01 May 1912
Emperor Vs Moti Lal Chander and Another
Calcutta High Court · 15 Ind. Cas. 961
Bengal Excise Act, 1909 — Section 46, 52, 57
High Courts01 May 1912Dismissed
Brij Lal Vs Suraj Bikram Singh
Bombay High Court · (1912) 14 BOMLR 827
High Courts01 May 1912Dismissed
Ganesh Vs Kundan
Allahabad High Court · 15 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 115North Western Provinces Tenancy Act, 1901 — Section 95
High Courts01 May 1912
Pichammal Vs A. Ponnambala Bhatter and Others
Madras High Court · 15 Ind. Cas. 326
Evidence Act, 1872 — Section 115, 92
High Courts01 May 1912
Rama Brahmam and Others Vs Venkatanarasu Puntulul and Others
Madras High Court · (1912) 23 MLJ 131
Limitation Act, 1908 — Section 31
High Courts01 May 1912
Rama Brahmam and Others Vs Venkatanarsu Puntulu and Others
Madras High Court · 16 Ind. Cas. 209
Limitation Act, 1908 — Section 31
High Courts01 May 1912
Kuttuva N. Letchumana Bagavathar Vs Thoppai L. Venkatramaier
Madras High Court · 15 Ind. Cas. 234