High Courts07 Apr 1909
Vellai Gownden Vs Emperor
Madras High Court · 2 Ind. Cas. 424
Penal Code, 1860 (IPC) — Section 290
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,276 of 60,970
High Courts07 Apr 1909
Kandasami Mannavan Vs Rajagopalasami Thevan
Madras High Court · 5 Ind. Cas. 382
High Courts07 Apr 1909
In Re: A.G. Ganapathy Sastry and Another
Madras High Court · 3 Ind. Cas. 344
Legal Practitioners Act, 1879 — Section 13
High Courts07 Apr 1909
Richard Taylor and Others Vs Sri Sri Sri Krishna Chandra Gajapati Narayana Deo Maharajulu Garu Rajah of Parlakimidi
Madras High Court · (1909) ILR (Mad) 448 : 2 Ind. Cas. 4
Trusts Act, 1882 — Section 5, 81
High Courts07 Apr 1909
In Re: Mylapore Krishnasawmi alias A. Krishnasawmi Sarma
Madras High Court · (1909) ILR (Mad) 384 : 2 Ind. Cas. 33
Evidence Act, 1872 — Section 159, 160Penal Code, 1860 (IPC) — Section 124A, 153A, 505
High Courts06 Apr 1909
Golap Kumari Vs Ganesh Chandra Mitra
Calcutta High Court · (1909) ILR (Cal) 653
High Courts06 Apr 1909
Narain Kamila Vs Dina Bandhu Singh
Calcutta High Court · (1909) 04 CAL CK 0030
High Courts06 Apr 1909
Bibi Golap Kumari Shaheba Vs Gonesh Chandra Mitter and Others
Calcutta High Court · (1909) 04 CAL CK 0024
High Courts06 Apr 1909
Santa Bandu Vs Emperor
Bombay High Court · 3 Ind. Cas. 742
Criminal Procedure Code, 1898 (CrPC) — Section 44Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 107
High Courts06 Apr 1909Disposed Of
Girdhari Lal and Another Vs Khushali Ram and Another
Allahabad High Court · (1909) ILR (All) 364 : 1 Ind. Cas. 744
High Courts06 Apr 1909
Siraj-Ud-Din Vs Musammat Mumtaz-Un-Nisa and Another
Allahabad High Court · 2 Ind. Cas. 81
High Courts06 Apr 1909
Singaranelu Mudeliar Vs Vardaraja Mudeliar
Madras High Court · 2 Ind. Cas. 426
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts06 Apr 1909
Kaki Subbanadri Vs Muthu Rangayya
Madras High Court · (1910) ILR (Mad) 532 : 4 Ind. Cas. 1039(1)
Transfer of Property Act, 1882 — Section 107, 4
High Courts05 Apr 1909
Thamal Marap Vs Rani Abhoyessuri Debi
Calcutta High Court · 4 Ind. Cas. 12
Landlord and Tenant Procedure Act, 1869 — Section 52
High Courts05 Apr 1909
Gopal Chandra Bhattacharjee Vs The Secretary Of State For India
Calcutta High Court · (1909) ILR (Cal) 647
High Courts05 Apr 1909
Kamla Sahai Vs Babu Nandan Mian and Another
Calcutta High Court · (1909) 04 CAL CK 0022
High Courts05 Apr 1909
Kissory Lal Chowdhury Vs Raja Sewbux Bogla
Calcutta High Court · 3 Ind. Cas. 999
High Courts05 Apr 1909Dismissed
Baranagore Jute Factory Co. Ltd. Vs Rajkumar Rai
Calcutta High Court · (1909) 04 CAL CK 0015
High Courts05 Apr 1909Dismissed
Gopal Chandra Bhattacharya Vs Secretary of State for India in Council
Calcutta High Court · (1909) 04 CAL CK 0012