High Courts23 May 1910Dismissed
Musammat Moti Begam Vs Ahbab Ali
Allahabad High Court · 7 Ind. Cas. 574
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,278 of 61,069
High Courts22 May 1910
Sarba Sundari Dasi Vs Harendra Lal Roy Chowdhury
Calcutta High Court · 7 Ind. Cas. 490
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1882 — Section 280, 283A, 310
High Courts20 May 1910Allowed
Gaya Prasad and Others Vs Ganga Bishan
Allahabad High Court · (1910) 05 AHC CK 0001
High Courts19 May 1910
Lakhatullah Sheikh and Others Vs Bishambar Roy
Calcutta High Court · 6 Ind. Cas. 577
Evidence Act, 1872 — Section 92
High Courts19 May 1910
Nityamoni Dasi and Others Vs Gokul Chandra Sen and Others
Calcutta High Court · 9 Ind. Cas. 210
High Courts18 May 1910Dismissed
Muhammad Salim Vs Sadar-Ud-Din Beg and Others
Allahabad High Court · 7 Ind. Cas. 263
High Courts18 May 1910
Sayid Amir Husain Vs Musammat Imtiaz Fatima and Others
Allahabad High Court · 6 Ind. Cas. 503
High Courts17 May 1910
Shama Bibi Vs Chairman of Baranagore Municipality
Calcutta High Court · 6 Ind. Cas. 675
Bengal Municipal Act, 1884 — Section 218, 363
High Courts17 May 1910Dismissed
Rajendra Kumar Bose Vs Gangaram Koyal
Calcutta High Court · (1910) ILR (Cal) 856
High Courts17 May 1910
Rajendra Kumar Bose Vs Gangaram Koyal and Others
Calcutta High Court · 6 Ind. Cas. 472
High Courts17 May 1910Dismissed
Syed Abid Husain Vs Musammat Asuda and Others
Allahabad High Court · 6 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts17 May 1910
Kalicharan and Others Vs Musammat Utmi and Others
Allahabad High Court · 6 Ind. Cas. 581
High Courts17 May 1910
Pandit Badri Prasad Vs Dila
Allahabad High Court · 6 Ind. Cas. 542
Registration Act, 1908 — Section 72, 73
High Courts17 May 1910
Debi Sahai and Another Vs Ganga Sahai and Others
Allahabad High Court · 6 Ind. Cas. 572
Contract Act, 1872 — Section 16
High Courts17 May 1910
Syed Ali Ahmad Vs Musammat Said-un-nisa Bibi
Allahabad High Court · 6 Ind. Cas. 703(1)
High Courts17 May 1910
Musammat Nathia and Others Vs Kewal Ram
Allahabad High Court · 6 Ind. Cas. 697
High Courts16 May 1910
Hari Ballabh Rai and Others Vs Gopal Lal Singh
Calcutta High Court · 6 Ind. Cas. 577a
High Courts16 May 1910
Panchanan Bose Vs Chandi Charan Misra
Calcutta High Court · (1910) ILR (Cal) 808
Registration Act, 1908 — Section 17(d), 17(h)