High Courts05 Sept 1911
Kartick Chandra Ghose Vs Ashutosh Dhara
Calcutta High Court · (1912) ILR (Cal) 298
JUDGMENT DATABASE
Search 12,23,008 Indian judgments.
12,23,008 judgments in All Courts · page 60,280 of 61,151
High Courts05 Sept 1911
East Indian Railway Company Vs Sispal Lal
Calcutta High Court · (1912) ILR (Cal) 311
High Courts05 Sept 1911
Raghunandan Ramanuja Das Vs Bibhuti Bhushan Mukerjee
Calcutta High Court · (1912) ILR (Cal) 304
Religious Endowments Act, 1863 — Section 10, 7, 8
High Courts05 Sept 1911
Lalit Mohan Ghosh Vs Gopali Chuck Coal Company Ld.
Calcutta High Court · (1912) ILR (Cal) 284
Registration Act, 1908 — Section 17(d)
High Courts05 Sept 1911
Abdul Karim Abu Ahmed Khan Ghaznavi and Another Vs Abdus Sobhan Choudhury and Others
Calcutta High Court · 13 Ind. Cas. 243
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Sept 1911
Abdul Karim Abu Ahmed Khan Vs Abdus Sobhan Chowdhry
Calcutta High Court · (1912) ILR (Cal) 146
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Sept 1911
Emperor Vs Abbas
Calcutta High Court · (1912) ILR (Cal) 150
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts05 Sept 1911
Raj Kumari Debi Vs Barkatulla Mandal
Calcutta High Court · (1912) ILR (Cal) 278
Bengal Tenancy Act, 1885 — Section 48, 49(b)
High Courts05 Sept 1911Dismissed
Mohamed Abdul Hossain Vs Sarifan
Calcutta High Court · (1911) 09 CAL CK 0001
High Courts05 Sept 1911
Varadaraja Appa Rao Bahadur Zamindar Garu Vs Gudavalli Brahmayya
Madras High Court · 12 Ind. Cas. 585 : (1911) 21 MLJ 1098
High Courts04 Sept 1911Allowed
The Secretary of State for India Vs Sadashiv Abaji Bhat
Bombay High Court · (1912) 14 BOMLR 77
Bombay Survey and Settlement Act, 1865 — Section 38Land Revenue Act, 1879 — Section 102
High Courts04 Sept 1911
Moharani Janki Koeri Vs Basdeo Ojha and Another
Calcutta High Court · 13 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Section 13Public Demands Recovery Act — Section 32(11)
High Courts04 Sept 1911
Kai Krishnamachariar Vs Bagiammal and Another
Madras High Court · (1912) 22 MLJ 125
High Courts01 Sept 1911Dismissed
Sahadu Manaji Shinde Vs Devlya Jaba Mahar
Bombay High Court · (1912) 14 BOMLR 254
Civil Procedure Code, 1882 — Section 244
High Courts01 Sept 1911
Lakhi Chowdhuri and Others Vs Akloo Jha and Others
Calcutta High Court · 13 Ind. Cas. 123
Estates Partition Act, 1897 — Section 119, 25
High Courts01 Sept 1911Allowed
Jagannath Prasad Vs Badri Prasad and Others
Allahabad High Court · (1912) ILR (All) 113
High Courts01 Sept 1911
Ranchode Dass Govardhan Dass Vs Krishna Dass
Madras High Court · 12 Ind. Cas. 253 : (1911) 21 MLJ 1096
High Courts01 Sept 1911
Sri Raja Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu Vs Sir Raja Ravu Subbayamma Row Bahadur Garu
Madras High Court · (1911) 21 MLJ 965