High Courts23 Apr 1912
Mohunga Ojha and Others Vs Ram Bahadur Singh
Calcutta High Court · 15 Ind. Cas. 23
Transfer of Property Act, 1882 — Section 90
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,279 of 61,203
High Courts23 Apr 1912Dismissed
Rani Dharam Kunwar Vs Balwant Singh
Bombay High Court · (1912) 14 BOMLR 485
High Courts23 Apr 1912Dismissed
Jodha Singh and Others Vs Emperor
Allahabad High Court · 14 Ind. Cas. 762
North Western Provinces Tenancy Act, 1901 — Section 73(1)Penal Code, 1860 (IPC) — Section 379
High Courts23 Apr 1912
Soma Ballachariar and Others Vs Thiruvenkatachariar and Others
Madras High Court · 15 Ind. Cas. 409
High Courts23 Apr 1912
Vemusami Gavaramma and Another Vs Chilukuri Pitohamma
Madras High Court · 15 Ind. Cas. 573
High Courts23 Apr 1912
Popuri Peddanna and Others Vs Tummala Ganta Kotiah and Others
Madras High Court · 14 Ind. Cas. 761
Criminal Procedure Code, 1898 (CrPC) — Section 148(3)
High Courts23 Apr 1912
T. Venkata Seetharamayya Vs V. Venkataramayya and Another
Madras High Court · (1914) ILR (Mad) 418
High Courts23 Apr 1912
Titali Venkata Seetharamaya Vs Vedvla Venkataramaya and Others
Madras High Court · 15 Ind. Cas. 334(1)
Transfer of Property Act, 1882 — Section 85, 91
High Courts23 Apr 1912
Kolakkot Kuntambi Vydiar Vs Pudikakandyil Parkum Muratath Mumacha and Others
Madras High Court · 15 Ind. Cas. 574
High Courts23 Apr 1912
G. Narayanasawmi Naidu Garu Vs Gangadharam Sitayya
Madras High Court · 15 Ind. Cas. 784
High Courts22 Apr 1912
Ganendra Nath Roy Chowdhury Vs Surja Kanta Roy Chowdhury and Others
Calcutta High Court · 15 Ind. Cas. 39
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts22 Apr 1912
Nilmoni Singh Vs Brinda Dasya and Others
Calcutta High Court · 16 Ind. Cas. 436
High Courts22 Apr 1912
Abdul Kader Vs Ali Meah and Others
Calcutta High Court · 14 Ind. Cas. 715
Criminal Procedure Code, 1898 (CrPC) — Section 283Transfer of Property Act, 1882 — Section 53
High Courts22 Apr 1912
Azmat Ali and Another Vs Sitla Bux Pal and Others
Allahabad High Court · 16 Ind. Cas. 108
Succession Certificate Act, 1889 — Section 16Succession Certificate Act, 1889 — Section 16Succession Certificate Act, 1889 — Section 16
High Courts22 Apr 1912
C.S. Adinarayana Iyer Vs K. Krishnan and Others
Madras High Court · 15 Ind. Cas. 97
High Courts22 Apr 1912
Narayana Pillai Vs The Secretary of State for India in Council
Madras High Court · (1912) 23 MLJ 162
High Courts20 Apr 1912
Puthempurayal Amman Pariyayi and Others Vs Mangalasseri Pullikkandi Pakran Haji
Madras High Court · (1913) 24 MLJ 548
Transfer of Property Act, 1882 — Section 100, 82