High Courts18 Apr 1912
Hari Kishan Bhagat Vs Raja Kamaleshur Prashad Singh
Calcutta High Court · 16 Ind. Cas. 374
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,281 of 61,203
High Courts18 Apr 1912
Emperor Vs Bhika Hossein
Calcutta High Court · 15 Ind. Cas. 484
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts18 Apr 1912
Mobarak Ali Vs Emperor
Calcutta High Court · 15 Ind. Cas. 81
Penal Code, 1860 (IPC) — Section 471, 474
High Courts18 Apr 1912Allowed
Sarnam Singh Vs Thakur Bisram Singh
Allahabad High Court · 16 Ind. Cas. 81
North Western Provinces Tenancy Act, 1901 — Section 10Uttar Pradesh Land Revenue Act, 1901 — Section 122, 127
High Courts18 Apr 1912Dismissed
Darshan Das and Another Vs Mahant Puran Atal
Allahabad High Court · (1912) ILR (All) 468
High Courts18 Apr 1912
Arbuthnot and Co. Vs A. Sabapathy Mudeliar
Madras High Court · 14 Ind. Cas. 579
Insolvency Act, 1848 — Section 73
High Courts18 Apr 1912
Arbuthnot and Co. In sovent Debtors Vs A. Sabapathy Mudaliar
Madras High Court · (1912) 23 MLJ 221
Insolvency Act, 1848 — Section 73
High Courts18 Apr 1912
Krishnama Naiken Vs Kandasami Gounden and Others
Madras High Court · (1912) 23 MLJ 108
High Courts18 Apr 1912
Krishnamma Naicken Vs Kandasami Gounden and Others
Madras High Court · 15 Ind. Cas. 109
High Courts18 Apr 1912
P.M. Narayana Nambudri Vs Muhammad and Others
Madras High Court · 15 Ind. Cas. 844
High Courts17 Apr 1912
Kolli Valappil Kalathile Veettil Karnavan Ravunni Nair and Another Vs Natuwath Pappu alias Valiya Achan
Madras High Court · 14 Ind. Cas. 590
Transfer of Property Act, 1882 — Section 76
High Courts17 Apr 1912
Muthukumaraswami Pillai and Others Vs King-Emperor
Madras High Court · (1912) ILR (Mad) 397
High Courts16 Apr 1912
Kumar Sarat Chandra Singh Bahadur Vs Sudhan Hari Mukerjea and Others
Calcutta High Court · 14 Ind. Cas. 694
Limitation Act, 1963 — Section 19, 6, 7, 9
High Courts16 Apr 1912
Nand Kishore Singh Vs Ram Gulam Sahu
Calcutta High Court · (1912) ILR (Cal) 1037
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(v), 114
High Courts16 Apr 1912
Ambika Charn Datta and Binoda Sundari Dasya Vs Ramgati Guha
Calcutta High Court · 14 Ind. Cas. 718
Transfer of Property Act, 1882 — Section 73
High Courts16 Apr 1912
Gopal Chandra Mukerji Vs Notobar Kundu
Calcutta High Court · 15 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151
High Courts16 Apr 1912
Nand Kishore Singh and Others Vs Ram Gulam Sahu and Others
Calcutta High Court · 17 Ind. Cas. 221
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts16 Apr 1912
Surnaman Singh and Another Vs Sham Charan Ohdar and Others
Calcutta High Court · 15 Ind. Cas. 689
Chotanagpur Tenancy Act, 1908 — Section 178(2)