High Courts16 Apr 1912Dismissed
Ghissa Lal Vs Ram Autar Lal
Allahabad High Court · 15 Ind. Cas. 438
North Western Provinces Tenancy Act, 1901 — Section 167
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,282 of 61,203
High Courts16 Apr 1912
Kandadai Ramanujachariar Vs Pranatharti Harachariar
Madras High Court · 14 Ind. Cas. 588
High Courts16 Apr 1912
Vellaya Rowther and Others Vs Emperor
Madras High Court · 14 Ind. Cas. 596
Criminal Procedure Code, 1898 (CrPC) — Section 167
High Courts15 Apr 1912
In Re: Vuppalapu Virasawmy
Madras High Court · 14 Ind. Cas. 601
Penal Code, 1860 (IPC) — Section 369
High Courts15 Apr 1912
Upendra Chandra Singh Vs Sakhi Chand
Calcutta High Court · 15 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Section 47(1)
High Courts15 Apr 1912
Thakur Madan Mohan Nath Sahi Deo Vs Bhikhar Shahu
Calcutta High Court · 15 Ind. Cas. 719
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts15 Apr 1912Dismissed
Ahmad-ud-din Vs Ilahi Baksh and Others
Allahabad High Court · 14 Ind. Cas. 587
High Courts15 Apr 1912Dismissed
Bidhata Din and Another Vs Jagannath and Others
Allahabad High Court · 14 Ind. Cas. 570
High Courts15 Apr 1912
Jugal Kishore Vs Shafiuddin and Others
Allahabad High Court · 14 Ind. Cas. 537
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts15 Apr 1912
Sevathiyarudayan Vs Karuppudayan
Madras High Court · 14 Ind. Cas. 703
Madras Revenue Recovery Act, 1864 — Section 44
High Courts15 Apr 1912
Meenakshi Sundara Nachiar Vs Sa. Rm. Ct. Chidambaram Chetty and Others
Madras High Court · (1912) 23 MLJ 119
Transfer of Property Act, 1882 — Section 108
High Courts13 Apr 1912Dismissed
Emperor Vs Ganga
Allahabad High Court · (1912) ILR (All) 451 : 15 Ind. Cas. 991
High Courts13 Apr 1912
Ahmad-Ud-Din Vs Ilahi Bakhsh and Others
Allahabad High Court · (1912) ILR (All) 465
High Courts13 Apr 1912
Hyderman Kutti and Another Vs Syed Ali and Another
Madras High Court · (1912) 23 MLJ 244
High Courts12 Apr 1912
Ramanuj Mahanta Vs The Midnapore Zemindary Co. Ld.
Calcutta High Court · 14 Ind. Cas. 729
Bengal Tenancy Act, 1885 — Section 158
High Courts12 Apr 1912
Balki Mohapatra and Another Vs Brojobashi Panda and Another
Calcutta High Court · 14 Ind. Cas. 333
Transfer of Property Act, 1882 — Section 85
High Courts12 Apr 1912
Sarat Chandra Bose Vs Secretary of State for India
Calcutta High Court · (1912) ILR (Cal) 1029
Railways Act, 1890 — Section 75
High Courts12 Apr 1912
Shashee Bhushan Das and Others Vs Rasik Lal Roy and Others
Calcutta High Court · 15 Ind. Cas. 583
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts12 Apr 1912
Jabbar Shaik Vs Tamiz Shaik
Calcutta High Court · (1912) ILR (Cal) 931
Criminal Procedure Code, 1898 (CrPC) — Section 263