JUDGMENT DATABASE
Search 12,23,836 Indian judgments.
12,23,836 judgments in All Courts · page 60,284 of 61,192
Nelliammal Vs Mooka Nadan alias Thangiah
Madras High Court · 14 Ind. Cas. 192
M. Subraya Iyer Vs Emperor
Madras High Court · 14 Ind. Cas. 199
Gobind Balkrlshna Joshi Vs Pandurang Vinayak Joshi
Bombay High Court · 15 Ind. Cas. 505
Gajraj Das and Another Vs Kripa Sindhu Das
Calcutta High Court · 14 Ind. Cas. 160
Vithal Ramchandra Vs Sitabai Sitaram
Bombay High Court · (1912) 14 BOMLR 579
Govind Balkrishna Joshi Vs Pandurang Vinayak Joshi
Bombay High Court · (1912) 14 BOMLR 323
Chhajju Vs Khyali Ram
Allahabad High Court · 14 Ind. Cas. 175
Gur Nanak Prasad Vs Jai Narain Lal and Others
Allahabad High Court · (1912) ILR (All) 385
Het Singh and Others Vs Tika Ram
Allahabad High Court · (1912) ILR (All) 388 : 14 Ind. Cas. 240
Gur Nanak Prashad Vs Jai Narain Lal and Others
Allahabad High Court · 14 Ind. Cas. 814
Pattaikara Manakkal Kuppen Vs Chvorakkapatti Munde Kottil and Others
Madras High Court · 14 Ind. Cas. 168
Pramathan Thuppan Nambudripad Vs Choorakkapatti Mindekottil Ittichiri Amma and Eleven Ors.
Madras High Court · (1914) ILR (Mad) 373
Bapu alias Audimulam Pillai Vs Bapu alias Krishnayen
Madras High Court · (1916) ILR (Mad) 750 : (1912) 22 MLJ 419
Vencatachellam Iyer Vs K.V. Subramanya Iyer
Madras High Court · 14 Ind. Cas. 144
Shib Kristo Daw and Co. Vs Satish Chandra Dutt
Calcutta High Court · (1912) ILR (Cal) 822 : 18 Ind. Cas. 69
Charnock Collieries Co. Ld. Vs Bholanath Dhar
Calcutta High Court · (1912) ILR (Cal) 810