High Courts04 Apr 1912
Aiyagari Narayanamurty Vs Dhalipala Venkataramayya
Madras High Court · 15 Ind. Cas. 229
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,285 of 61,203
High Courts04 Apr 1912
W.A. Beardsell and Co. by their Agent, W.H.H. Johnstone Vs Nilagiri Abdul Gunni Saheb and Another
Madras High Court · 14 Ind. Cas. 593
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(c)
High Courts03 Apr 1912
Archakan Seshachelam Dikshitulu Vs Kallur Venkata Reddi
Madras High Court · 14 Ind. Cas. 329
Madras Estates Land Act, 1908 — Section 2
High Courts03 Apr 1912
Sheikh Samdani and Another Vs Kamalakant Jha and Others
Calcutta High Court · 15 Ind. Cas. 424
Bengal Cess Act, 1880 — Section 20
High Courts03 Apr 1912
Dukha Mandal and Others Vs W.N. Grant and Others
Calcutta High Court · 16 Ind. Cas. 467
High Courts03 Apr 1912
Mowar Kali Churn Singh Vs Mowar Sheo Baksh Singh and Others
Calcutta High Court · 15 Ind. Cas. 657
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Apr 1912
The Allahabad Bank, Limited Vs Murlidhar and Others
Allahabad High Court · (1912) ILR (All) 442
High Courts03 Apr 1912
The Allahabad Bank Ld. Vs Murlidhar and Others
Allahabad High Court · 14 Ind. Cas. 589
Provincial Insolvency Act, 1920 — Section 24(3)
High Courts03 Apr 1912
Sivalinga Pillai and Others Vs Marutha Pillai and Others
Madras High Court · 14 Ind. Cas. 562
High Courts03 Apr 1912
Peri Lakshminarasimham Pantulu Garu Vs Sree Sree Ramachandra Maharaja Dev Garu, minor, by guardian, the Collector of Ganjam
Madras High Court · (1913) 24 MLJ 290
Madras Estates Land Act, 1908 — Section 77Madras Local Boards Act, 1884 — Section 73
High Courts02 Apr 1912
Raimoni Dassi Vs Mathura Mohan Dey
Calcutta High Court · (1912) ILR (Cal) 1016
Registration Act, 1877 — Section 2(7), 3Transfer of Property Act, 1882 — Section 105, 107, 4
High Courts02 Apr 1912
Shyama Charan Das Vs Jogesh Chandra Roy
Calcutta High Court · 14 Ind. Cas. 292
High Courts02 Apr 1912
Saroda Prosad Roy Chaudhuri and Others Vs Srimati Kailash Bashini Guha and Others
Calcutta High Court · 18 Ind. Cas. 117
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Apr 1912
Munsab Ali Vs Arsadulla and Others
Calcutta High Court · (1912) 04 CAL CK 0057
High Courts02 Apr 1912
Rai Moni Dasi and Others Vs Mathura Mohan Roy
Calcutta High Court · 14 Ind. Cas. 540
Registration Act, 1877 — Section 3Transfer of Property Act, 1882 — Section 105, 107
High Courts02 Apr 1912
Chimniram Bakla Vs Shibendra Kumar Chowdhury and Others
Calcutta High Court · 14 Ind. Cas. 519
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6(h)
High Courts02 Apr 1912
Arsadulla and Others Vs Munseb Ali
Calcutta High Court · 14 Ind. Cas. 349
Bengal Tenancy Act, 1885 — Section 159, 161, 167, 3(9), 65
High Courts02 Apr 1912
B.E.M. Rodricks Vs The Secretary of State for India in Council
Calcutta High Court · 15 Ind. Cas. 955
Letters Patent Act, 1865 — Clause 12
High Courts02 Apr 1912
A. Ramanathan Chettiar Vs Swaminatha Aiyar and Others
Madras High Court · (1912) 23 MLJ 278
Trusts Act, 1882 — Section 27