JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,283 of 61,135
High Courts01 May 1911
Nanjappa and Another and Basuvaraju and Another Vs Nanja Rao and Others Basuvaraju alias Virachokka Rao Vs Nanja Rao
Madras High Court · 16 Ind. Cas. 478
High Courts28 Apr 1911
Paresh Nath Mallick Vs Hari Charan Dey
Calcutta High Court · (1911) ILR (Cal) 622
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Apr 1911Dismissed
Emperor Vs Hargobind and Others
Allahabad High Court · (1911) 04 AHC CK 0003
High Courts28 Apr 1911
Ramsay and Co. Vs The Official Assignee of Madras
Madras High Court · (1912) ILR (Mad) 712
High Courts28 Apr 1911
Golla Hanumappa and Others Vs Emperor
Madras High Court · (1912) ILR (Mad) 243
High Courts28 Apr 1911
Ramsay and Co., the present Secretaries and Treasurers of the Madras Equitable Assurance Society Vs The Official Assignee of Madras
Madras High Court · (1912) ILR (Mad) 712 : (1911) 21 MLJ 920
Insolvency Act, 1848 — Section 34
High Courts28 Apr 1911
K. Damodara Menon Vs Kittappa Menon and Others
Madras High Court · (1913) ILR (Mad) 16
High Courts28 Apr 1911
K. Damodara Menon Vs Patinhara Malasseeri Ikkaliamma's son Kelappa Menon and Others
Madras High Court · (1911) 21 MLJ 613
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Transfer of Property Act, 1882 — Section 83
High Courts27 Apr 1911
V.S. Muthukrishna Ayyar Vs Somalinga Muninagandrien and Others
Madras High Court · (1913) ILR (Mad) 11
High Courts27 Apr 1911Allowed
Mannu Lal Vs Fazal Imam and Others
Allahabad High Court · (1911) 04 AHC CK 0007
High Courts27 Apr 1911
Subbayyar Vs Moniem Subramania Ayyar and Others
Madras High Court · (1913) ILR (Mad) 8
High Courts27 Apr 1911
Subbiar Vs Maniem Subramania Aiyar and Others
Madras High Court · (1911) 21 MLJ 800
Evidence Act, 1872 — Section 92
High Courts27 Apr 1911
V.S. Muthukrishna Aiyar Vs Somalingamuni Nagendrien and Others
Madras High Court · (1911) 21 MLJ 742
High Courts27 Apr 1911
Srimat Paramahamsa Parivrajakacharya Peria Koil Kelu Appan Satagopa Ramanuja Pedda Jiyangar Varu, deceased, Dharmakarta of Tirumalai and Others Vs Prayaga Dossji Varu, disciple and representative of Ramakishore Dossji Varu, Mahant of Sree Hathiramji Mutt and the Vicharanakartha Tirumalai and Another
Madras High Court · (1911) 21 MLJ 730
High Courts26 Apr 1911Dismissed
Musstt. Janhabi and others Vs Bulbhadra Suar and others
Calcutta High Court · (1911) 04 CAL CK 0004
High Courts26 Apr 1911Dismissed
Suduman Jamadar and Others Vs Behari Mahton and Another and Gopal Mahton and Another
Calcutta High Court · (1911) 04 CAL CK 0003