High Courts19 Apr 1910Allowed
Lala Brij Narain Vs Kunwar Tejbal Bikram
Bombay High Court · (1910) 12 BOMLR 444
Transfer of Property Act, 1882 — Section 88, 89
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,287 of 61,069
Privy Council19 Apr 1910
Lala Brij Narain Vs Kunwar Tejbal Bikram Bahadur
Privy Council · (1910) 37 IndApp 70
High Courts19 Apr 1910
In Re: Second Grade Pleaders
Madras High Court · (1910) 20 MLJ 500
Companies Act, 1882 — Section 37
High Courts19 Apr 1910
Sevugan Chetty Vs Obla Munisami Aiyar and Others
Madras High Court · (1910) 20 MLJ 524
Civil Procedure Code, 1882 — Section 244Civil Procedure Code, 1908 (CPC) — Section 109
High Courts19 Apr 1910
In Re: Two Second Grade Pleaders
Madras High Court · 6 Ind. Cas. 313
Legal Practitioners Act, 1879 — Section 12, 13, 14
High Courts19 Apr 1910
In Re: The Second-Grade Pleaders
Madras High Court · (1911) ILR (Mad) 29
Companies Act, 1882 — Section 37Legal Practitioners Act, 1879 — Section 13
High Courts19 Apr 1910
Sevugan Chetty Vs Obla Munusawmy Iyer and Others
Madras High Court · 7 Ind. Cas. 66
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts18 Apr 1910
Provabati Debi Vs Rameswar Mandal and Others
Calcutta High Court · 6 Ind. Cas. 248
High Courts18 Apr 1910
Basli Bibi and Others Vs Hanif-ud-din Mandal and Others
Calcutta High Court · 6 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 26
High Courts18 Apr 1910
Muthu Nadan Vs Shunmoogatha Pillai and Others
Madras High Court · 7 Ind. Cas. 79
High Courts18 Apr 1910
Mahomed Ibrahim Sahib Vs Syed Meera Oommal and Others
Madras High Court · 7 Ind. Cas. 558(1)
High Courts16 Apr 1910Disposed Of
Ishar Dat Tiwari Vs Ram Harak Tiwari and Others
Allahabad High Court · 6 Ind. Cas. 872
High Courts16 Apr 1910Allowed
Kunwar Gobind Krishn Narain and Another Vs Musammat Sirjunnissa Begam
Allahabad High Court · 6 Ind. Cas. 226
Civil Procedure Code, 1882 — Section 43
High Courts16 Apr 1910
Ram Das Vs Mirza Jamaluddin Ahmad Khan Sahib and Others
Allahabad High Court · 6 Ind. Cas. 399
High Courts15 Apr 1910
Ramsebak Lal Vs Muneswar Singh
Calcutta High Court · (1910) ILR (Cal) 604
Criminal Procedure Code, 1898 (CrPC) — Section 195, 236, 403Penal Code, 1860 (IPC) — Section 182
High Courts15 Apr 1910
Golab Misser Vs Kumar Kalanand Singh and Another
Calcutta High Court · 6 Ind. Cas. 217
High Courts15 Apr 1910
Hari Charan Sarkar and Others Vs The District Judge of Dacca
Calcutta High Court · 6 Ind. Cas. 327