High Courts25 Nov 1910Allowed
Baldeo Prasad Vs Maharaja of Benares
Allahabad High Court · (1910) 11 AHC CK 0014
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,286 of 61,106
High Courts25 Nov 1910Dismissed
Suraj Din Vs Mahabir Prasad
Allahabad High Court · (1910) 11 AHC CK 0003
High Courts24 Nov 1910
Abdul Sobhan Vs Monab Ali and Others
Calcutta High Court · 14 Ind. Cas. 453
Bengal Tenancy Act, 1885 — Section 174, 174(1)
High Courts24 Nov 1910
Shadi Lal and Others Vs Muhammad Ishaq Khan and Others
Allahabad High Court · 9 Ind. Cas. 198
High Courts22 Nov 1910
Hossainara Begam Vs Rahimannessa Begam
Calcutta High Court · (1911) ILR (Cal) 342
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 1Limitation Act, 1963 — Section 22
High Courts22 Nov 1910
In Re: Abiruddin Ahmed
Calcutta High Court · (1911) ILR (Cal) 309
Legal Practitioners Act, 1879 — Section 12
High Courts22 Nov 1910
The Aryodaya Spinning and Weaving Co. Ltd. Vs Siva Virchand
Bombay High Court · (1911) 13 BOMLR 19
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Nov 1910
Ramasawmi Chetti Vs Ponna Padayachi and Others
Madras High Court · 9 Ind. Cas. 28
High Courts22 Nov 1910
Ramasami Chetti Vs Ponna Padayachi and Fifteen Ors.
Madras High Court · (1913) ILR (Mad) 97
High Courts22 Nov 1910
Ramaswami Chetty Vs Ponna Padayachi and Others
Madras High Court · (1913) ILR (Mad) 97 : (1911) 21 MLJ 397
High Courts21 Nov 1910
Dwarka Doss Govardhana Doss and Another Vs Chirakala Krishnaiya and Another
Madras High Court · (1911) 21 MLJ 457
High Courts21 Nov 1910Dismissed
Salekhan Valad Janglikhan Deshmukh Vs Vishvanath Mahadeo Tilak
Bombay High Court · (1911) 13 BOMLR 22
Civil Procedure Code, 1882 — Section 232Limitation Act, 1963 — Article 179
High Courts21 Nov 1910
Dwarkadoss Govardhana Doss and Another Vs Chivakala Krishnaiya and Another
Madras High Court · 9 Ind. Cas. 204
Limitation Act, 1963 — Article 57
High Courts18 Nov 1910
Subramania Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) 21 MLJ 132
Forest Act, 1927 — Section 25
High Courts17 Nov 1910Dismissed
Musammat Bachi Vs Bikhchand Jiomal and Kherajmal Dewanmal Musammat Bhanbhen Vs Kherajmal Dewanmal
Bombay High Court · (1911) 13 BOMLR 56
High Courts17 Nov 1910
Emperor Vs Kalekhan Sardarkhan
Bombay High Court · (1910) 12 BOMLR 1060
Bombay District Municipal Act, 1901 — Section 96
High Courts16 Nov 1910
Karunakara Menon and Others Vs The Secretary of State for India in Council
Madras High Court · (1911) 21 MLJ 407
Civil Procedure Code, 1882 — Section 331
High Courts15 Nov 1910Dismissed
Roy Jatindra Nath Chowdhri Vs Prasanna Kumar Bannerji
Bombay High Court · (1911) 13 BOMLR 1