High Courts17 Jul 1911
Sakki Reddi Appalasawmy and Another Vs Pakkurti Venkatasawmi Naidu (deceased) and Another
Madras High Court · 15 Ind. Cas. 682
Registration Act, 1908 — Section 17(d)
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,274 of 61,135
High Courts17 Jul 1911Dismissed
Dwarka Nath Ray and Others Vs Sarat Chandra Singh Ray and others
Calcutta High Court · (1911) 07 CAL CK 0053
High Courts17 Jul 1911
Mohoram Sheikh Chaprasai and Another Vs Telamuddin Khan and Another
Calcutta High Court · 13 Ind. Cas. 606
Evidence Act, 1872 — Section 90
High Courts17 Jul 1911
Joymangal Pershad Narain Singh Vs Jhagroo Sahu
Calcutta High Court · (1911) ILR (Cal) 933
High Courts17 Jul 1911
In Re: Govindaswamy Naidu
Madras High Court · (1911) 21 MLJ 748
Penal Code, 1860 (IPC) — Section 419Railways Act, 1890 — Section 112(a)
High Courts14 Jul 1911
Zamil Ahmed Vs The Maharajah of Sikkim
Calcutta High Court · (1911) ILR (Cal) 859
Civil Procedure Code, 1908 (CPC) — Section 43, 45
High Courts14 Jul 1911Allowed
Nanda Kumar Dey and others Vs Ajodhya Sahu
Calcutta High Court · (1911) 07 CAL CK 0036
High Courts14 Jul 1911
Nagendra Kumar Nath and Another Vs Hara Chandra Poddar and Others
Calcutta High Court · 13 Ind. Cas. 376
Transfer of Property Act, 1882 — Section 43
High Courts14 Jul 1911Dismissed
Abdul Karim Patwari Vs Abdul Rahaman and Others
Calcutta High Court · (1911) 07 CAL CK 0004
High Courts14 Jul 1911
Abdullah Khan and Another Vs Musammat Bundi
Allahabad High Court · (1912) ILR (All) 22
High Courts13 Jul 1911
Raja Ban Behari Kapur Vs Khetterpal Sinha Roy and others
Calcutta High Court · (1911) 07 CAL CK 0010
High Courts12 Jul 1911
Uttam Chand Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 344 : 15 Ind. Cas. 1007
Bengal Excise Act, 1909 — Section 46(a), 56
High Courts12 Jul 1911
Syed Raziuddin Hussain and Others Vs Dr. Taharat Hussain
Calcutta High Court · 13 Ind. Cas. 498
Bengal Estates Partition Act, 1876 — Section 89
High Courts12 Jul 1911
Alisaheb Baba Diwakar Vs Mohidin Sadik
Bombay High Court · (1911) 13 BOMLR 874 : 12 Ind. Cas. 375
Civil Procedure Code, 1908 (CPC) — Section 43
Privy Council12 Jul 1911
Maharajah Rameshwar Singh Bahadur Vs Secretary of State For India In Council
Privy Council · (1911) 38 IndApp 189
Privy Council12 Jul 1911
Rameshwar Singh Vs Secretary of State For India
Privy Council · (1912) 39 ILRPC 1
High Courts12 Jul 1911
Madan Mohun Dey Vs Ganga Chandra Roy and Another
Madras High Court · 13 Ind. Cas. 189
High Courts11 Jul 1911Allowed
Raja Jyoti Proshad Singh Dev Vs George Mathew Darby and others
Calcutta High Court · (1911) 07 CAL CK 0031