High Courts21 May 1912
Manmohan Dutt Vs Collector of Chittagong
Calcutta High Court · (1913) ILR (Cal) 64
Land Acquisition Act, 1894 — Section 18
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,270 of 61,203
High Courts21 May 1912
Mohabir Prosad and Another Vs Bandi Prosad
Calcutta High Court · 16 Ind. Cas. 397
High Courts21 May 1912Dismissed
Mohadeo Prosad Shahu Vs Gajadhar Prosad Sahu and others
Calcutta High Court · (1912) 05 CAL CK 0025
High Courts21 May 1912
Mohesh Narain Roy Vs Maharaj Bahadur Singh
Calcutta High Court · 15 Ind. Cas. 171
High Courts21 May 1912Disposed Of
Bechu Singh and Others Vs Lachmi Narain Singh and Others
Allahabad High Court · 15 Ind. Cas. 54
High Courts21 May 1912Dismissed
Gupteshwar Ram and Others Vs Rati Krishna Ram and Another
Allahabad High Court · (1912) ILR (All) 542
High Courts21 May 1912
Ram Jar Singh Vs Bhagalu Singh and Others
Allahabad High Court · 17 Ind. Cas. 669
High Courts21 May 1912
Gupteshwar Ram and Others Vs Rate Krishna Ram and Others
Allahabad High Court · 15 Ind. Cas. 174
High Courts20 May 1912
Tassaduk Hossain Khan and Another Vs Abtab Hossain Khan and Others
Calcutta High Court · 15 Ind. Cas. 334
High Courts20 May 1912
Nagendra Nath Srimoney Vs Jogendra Nath Srimoney and Others
Calcutta High Court · 15 Ind. Cas. 491
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 May 1912
Mahiraja Sir Bijoy Chand Mahatap Vs Rakhad Chattoraj and Others
Calcutta High Court · 15 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts20 May 1912
Mr. K.B. Dutt and Another Vs Gostha Behary Beuiya and Others
Calcutta High Court · 17 Ind. Cas. 207
Bengal Tenancy Act, 1885 — Section 148A, 158B
High Courts20 May 1912
Jugal Kishore Marwari and Another Vs Bejoy Krishna Mukherjee and Ambika Debi
Calcutta High Court · 15 Ind. Cas. 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts20 May 1912
Mohesh Chandra Shaha and Another Vs Rani Brindarani Chowdhurani and Others
Calcutta High Court · 15 Ind. Cas. 529
High Courts20 May 1912
Bhoja Hari Paria Vs The Secretary of State for India in Council
Calcutta High Court · 15 Ind. Cas. 569
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts17 May 1912
Shashi Bhushan Lahiri Vs Rajendra Nath Joardar
Calcutta High Court · (1913) ILR (Cal) 82
High Courts17 May 1912
Aktowli Vs Tarak Nath Ghose
Calcutta High Court · 17 Ind. Cas. 266
Bengal Tenancy Act, 1885 — Section 105Evidence Act, 1872 — Section 34
High Courts17 May 1912
Shashi Bhushan Lahiri Vs Rajendra Nath Joardar and Others
Calcutta High Court · 15 Ind. Cas. 225
High Courts17 May 1912
Sarat Chandra Biswas Vs Ashraf Ali and Others
Calcutta High Court · 15 Ind. Cas. 669
Bengal Tenancy Act, 1885 — Section 153(6)Civil Procedure Code, 1908 (CPC) — Section 115