High Courts13 Jun 1912
Akbar Ali Mian and Others Vs Musammat Hira Bibi and Another
Calcutta High Court · 15 Ind. Cas. 332
Bengal Tenancy Act, 1885 — Section 52
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,265 of 61,203
High Courts13 Jun 1912Dismissed
Mirza Sajjad Ali Khan Vs Nawab Wazir Ali Khan
Bombay High Court · (1912) 14 BOMLR 1055
High Courts13 Jun 1912
Emperor Vs Padman Babul Mhatre
Bombay High Court · (1912) 14 BOMLR 585
Penal Code, 1860 (IPC) — Section 499
Privy Council13 Jun 1912
Sajjad Husaint and Another Vs Wazir Ali Khan and others
Privy Council · (1912) 34 ILRPC 455
Privy Council13 Jun 1912
Haji Buksh Elahi Vs Durlav Chandra Kar
Privy Council · (1912) 39 ILRPC 981 : (1912) 39 IndApp 177
High Courts13 Jun 1912Dismissed
Muhammad Ibrahim Vs Ram Kishun Rai and Another
Allahabad High Court · 16 Ind. Cas. 487
High Courts12 Jun 1912
Hirabhai Narotamdas Vs The Manufacturers Life Insurance Company
Bombay High Court · (1912) 14 BOMLR 741
Contract Act, 1872 — Section 28
High Courts12 Jun 1912
Parbati Debi Vs Mathura Nath Banerjee
Calcutta High Court · (1913) ILR (Cal) 29
Bengal Tenancy Act, 1885 — Section 30Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Jun 1912
Hariharnath Das Vs Rajani Kanta Laik and Others
Calcutta High Court · 15 Ind. Cas. 537
Bengal Patni Taluks Regulation, 1819 — Section 14(1)
High Courts12 Jun 1912
Nafar Chandra Pal Chowdhury Vs Kamini Kumar Lahiri
Calcutta High Court · 16 Ind. Cas. 205
High Courts12 Jun 1912
Tekait Ajant Singh Vs Sundar Mall
Calcutta High Court · 16 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts12 Jun 1912
Baikantha Nath Chakravarti Vs Kashi Nath Pandit
Calcutta High Court · 16 Ind. Cas. 553
High Courts12 Jun 1912Allowed
Tikait Ajant Singh Vs F.T. Christian and Others
Calcutta High Court · (1912) 06 CAL CK 0008
High Courts12 Jun 1912Disposed Of
Bhaia Sheoraj Singh Vs Sampat Singh and Others
Allahabad High Court · 15 Ind. Cas. 339
Uttar Pradesh Land Revenue Act, 1901 — Section 233(K)
High Courts11 Jun 1912
Chandra Madhab Barua Vs Nabin Chandra Barua alias Chandra Kumar Barua and Others
Calcutta High Court · 18 Ind. Cas. 735
Limitation Act, 1963 — Article 89
High Courts11 Jun 1912
Majibar Rahman Vs Muktashed Hossein
Calcutta High Court · (1913) ILR (Cal) 113
Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 408
High Courts11 Jun 1912
Chandra Madhab Barua Vs Nobin Chandra Barua
Calcutta High Court · (1913) ILR (Cal) 108
High Courts11 Jun 1912
Manindra Chandra Nandi Vs Annoda Mohan Roy and Another
Calcutta High Court · 15 Ind. Cas. 586
High Courts11 Jun 1912
Raghu Singh Vs Shew Prosad Rai
Calcutta High Court · 17 Ind. Cas. 121
Civil Procedure Code, 1908 (CPC) — Section 144