High Courts02 Nov 1911Dismissed
Jamna Das Vs Pandit Ram Autar Pande
Bombay High Court · (1912) 14 BOMLR 1
Transfer of Property Act, 1882 — Section 90
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Privy Council02 Nov 1911
Jamna Das Vs Pandit Ram Autar Pande and others
Privy Council · (1911) 39 IndApp 7 : 13 IndCas 304
High Courts02 Nov 1911
Gopi Narain and Others Vs Kunj Behari Lal
Allahabad High Court · (1912) ILR (All) 306
Trusts Act, 1882 — Section 88
High Courts02 Nov 1911
M. Varadayya Chetty and Another Vs C. Munusami Chetty and Another
Madras High Court · 13 Ind. Cas. 232
High Courts02 Nov 1911
Mullaseri Achutha Menon Vs V.C. Sankaran Nair and Others
Madras High Court · (1912) 22 MLJ 118
High Courts01 Nov 1911
Muthuvarapu Seshiah Vs Gatram Ramiah
Madras High Court · 13 Ind. Cas. 211
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 471, 475, 476
High Courts01 Nov 1911
Natesa Pillay Vs Munusawmy Naicken and Others
Madras High Court · 13 Ind. Cas. 313(1)
High Courts31 Oct 1911
B. Venkayya and Another Vs K. Sateyya and Another
Madras High Court · (1914) ILR (Mad) 281
High Courts31 Oct 1911
The Public Prosecutor Vs Chirreddi Munayya
Madras High Court · (1911) 21 MLJ 1071
Penal Code, 1860 (IPC) — Section 302
High Courts30 Oct 1911Dismissed
Mamraj and Another Vs Brij Lal Chakravarti and Others
Allahabad High Court · (1912) ILR (All) 106
High Courts30 Oct 1911Dismissed
Zaib-Un-Nissa Bibi Vs The Maharaja of Benares and Others
Allahabad High Court · (1912) ILR (All) 109
High Courts30 Oct 1911
Venkadam Narayana Iyer and Another Vs Siva Subramania Iyer and Another
Madras High Court · 13 Ind. Cas. 985 : (1912) 22 MLJ 49
High Courts26 Oct 1911Dismissed
Emperor Vs Ram Naresh Singh and Others
Allahabad High Court · 13 Ind. Cas. 921
Criminal Procedure Code, 1898 (CrPC) — Section 185
High Courts26 Oct 1911Dismissed
Bishambhar Nath Vs Bhullo and Others
Allahabad High Court · (1912) ILR (All) 98
High Courts26 Oct 1911Dismissed
Emperoe Vs Ram Naresh Singh and Others
Allahabad High Court · (1912) ILR (All) 118
High Courts26 Oct 1911Allowed
Gur Narain Vs Shadi Lal and Others
Allahabad High Court · (1912) ILR (All) 102