High Courts20 Mar 1912
The Ahmedabad United Printing and C. Co. Vs Ardeshir Kavasji
Bombay High Court · (1912) 14 BOMLR 644
Succession Act, 1865 — Section 190
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,192 of 61,106
Privy Council20 Mar 1912
Jadu Lal Sahu Vs Janki Koer
Privy Council · (1912) 39 ILRPC 915 : (1912) 39 IndApp 101
High Courts20 Mar 1912Dismissed
Lalta Prasad Vs Ram Karan
Allahabad High Court · 14 Ind. Cas. 187
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts20 Mar 1912Dismissed
Bhikamber Das Vs Thakuri and Another
Allahabad High Court · 14 Ind. Cas. 263
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts20 Mar 1912Dismissed
Lalta Prasad and Another Vs Ram Karan
Allahabad High Court · (1912) ILR (All) 426
High Courts20 Mar 1912Allowed
Shah Muhammad Abbas and Others Vs Muhammad Hamid and Others
Allahabad High Court · 14 Ind. Cas. 179
Transfer of Property Act, 1882 — Section 82
High Courts20 Mar 1912
Kanhaiya Lal and Another Vs The Secretary of State for India
Allahabad High Court · 14 Ind. Cas. 214
Succession Act, 1925 — Section 261
High Courts20 Mar 1912
Jaggi Lal and Others Vs Sri Ram and Others
Allahabad High Court · (1912) ILR (All) 464
High Courts20 Mar 1912
Juggi Lal and Others Vs Sri Ram and Others
Allahabad High Court · 16 Ind. Cas. 146
Limitation Act, 1963 — Article 116, 19Limitation Act, 1963 — Article 116, 19Limitation Act, 1963 — Article 116, 19
High Courts19 Mar 1912
Trinayani Dasi Vs Krishna Lal De
Calcutta High Court · (1912) ILR (Cal) 906
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 8Land Acquisition Act, 1894 — Section 32
High Courts19 Mar 1912
Kumar Kalanand Singh and Another Vs Kumar Kamalanand Singh and Others
Calcutta High Court · 14 Ind. Cas. 225
Estates Partition Act, 1897 — Section 26, 27, 5, 5(4)Specific Relief Act, 1963 — Section 42
High Courts19 Mar 1912
Srimati Trinayani Dasi Vs Krsihna Lal Dey and Others
Calcutta High Court · 14 Ind. Cas. 724
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 32
High Courts19 Mar 1912
Maharaja Manindra Chandra Nandi Vs Jagannath Khan
Calcutta High Court · 14 Ind. Cas. 229
High Courts19 Mar 1912Dismissed
Kamta Parshad Singh Vs Sidh Narain Singh and Others
Allahabad High Court · 14 Ind. Cas. 251
High Courts19 Mar 1912
Sham Manohar and Another Vs Great Indian Peninsula Railway
Allahabad High Court · (1912) ILR (All) 422
High Courts19 Mar 1912
Great Indian Peninsula Railway Company Vs Sham Manohar and Others
Allahabad High Court · 14 Ind. Cas. 803
Railways Act, 1890 — Section 75, 80
High Courts18 Mar 1912
Tarani Kant Bhattacharyya and Another Vs Bhobani Nath Dey Sarkar
Calcutta High Court · 14 Ind. Cas. 218
Court of Wards Act, 1879 — Section 39Lunacy Act, 1912 — Section 14