High Courts13 Mar 1912
Pika Bewa Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 855 : 14 Ind. Cas. 195
Penal Code, 1860 (IPC) — Section 302
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,194 of 61,106
High Courts13 Mar 1912
Kunja Bhuniya and Another Vs Emperor
Calcutta High Court · 15 Ind. Cas. 481
Penal Code, 1860 (IPC) — Section 147
High Courts13 Mar 1912
Kunja Bhuiya Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 896
Penal Code, 1860 (IPC) — Section 149, 325, 34
High Courts12 Mar 1912
Peary Mohan Roy Vs Sarat Kumari Debi and Others
Calcutta High Court · 14 Ind. Cas. 177
High Courts12 Mar 1912
Jharula Das Vs Jalandhar Thakur and Another
Calcutta High Court · 14 Ind. Cas. 142
High Courts12 Mar 1912
Magniram Vithuram Marwadi Vs Bakubai Rakhma Lohar
Bombay High Court · (1912) 14 BOMLR 598
Specific Relief Act, 1877 — Section 18
High Courts12 Mar 1912
Himatlal Motilal Vs Vasudeo Ganesh Mhashar
Bombay High Court · (1912) 14 BOMLR 634
Specific Relief Act, 1877 — Section 27Trusts Act, 1882 — Section 91
High Courts12 Mar 1912
Jessiram Jagannath Vs Tulsidas Damodhar
Bombay High Court · (1912) 14 BOMLR 617
High Courts12 Mar 1912Dismissed
Ismail Khan Vs Mithu Lal and Others
Allahabad High Court · 14 Ind. Cas. 799
High Courts12 Mar 1912
Tiruvandhipuram Lakshmi Kumara Akkulu Nayanim Varu, Zemindar of Chittedu by his Gumashtah, Gudali Ramiah Vs Palleti Pedda Narayanappa Nayudu and Others
Madras High Court · 14 Ind. Cas. 563
High Courts12 Mar 1912
V. Venkatanarayana Pillai Vs V. Subbammal and Another
Madras High Court · (1912) 22 MLJ 395
High Courts12 Mar 1912
Zamindar of Chittedu Vs Pelleti Pedde Narayanappa Naidu and Others
Madras High Court · (1912) 23 MLJ 59
High Courts11 Mar 1912
Baij Nath Goenka Vs Padmanand Singh
Calcutta High Court · (1912) ILR (Cal) 818
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 1912
E.M.D. Cohen Vs Allan Wilkie
Calcutta High Court · 14 Ind. Cas. 215
Contract Act, 1872 — Section 27Specific Relief Act, 1877 — Section 57
High Courts11 Mar 1912
Babu Baij Nath Goenka Vs Raja Pudmanand Singh Bahadur
Calcutta High Court · 14 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 1912
Bilas Chandra Mukherjee and Others Vs Akshay Kumar Das Sarkar and Others
Calcutta High Court · 14 Ind. Cas. 219
High Courts11 Mar 1912Dismissed
Nawal Singh Vs Emperor
Allahabad High Court · 14 Ind. Cas. 766
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts11 Mar 1912Allowed
Kalla and Others Vs Hargian and Another
Allahabad High Court · (1912) ILR (All) 416