High Courts06 Mar 1913
Satish Chandra Roy Vs The King-Emperor
Calcutta High Court · (1913) 03 CAL CK 0010
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,195 of 61,203
High Courts06 Mar 1913Allowed
Tekait Krishna Prasad Singh Vs Moti Chand
Bombay High Court · (1913) 15 BOMLR 515
High Courts06 Mar 1913Dismissed
Lala Soni Ram Vs Kanhaiya Lal
Bombay High Court · (1913) 15 BOMLR 489
Civil Procedure Code, 1908 (CPC) — Section 13
Privy Council06 Mar 1913
Tekait Krishna Prasad Singh Minor By His Guardian Lachmi Kumari Vs Moti Chand
Privy Council · (1913) 40 IndApp 140
Privy Council06 Mar 1913
Lala Soni Ram Vs Kanhaiya Lal and others
Privy Council · (1913) 40 IndApp 74
High Courts05 Mar 1913
Bodi alias Lakshmappa and Others Vs Venkatasami Naidu and Another
Madras High Court · (1913) 25 MLJ 363
Succession Act, 1865 — Section 77
High Courts05 Mar 1913
Hari Saha and Another Vs Faizlar Rahman and Others
Calcutta High Court · 18 Ind. Cas. 839
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts05 Mar 1913
Harai Saha Vs Faizlur Rahman
Calcutta High Court · (1913) ILR (Cal) 619
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 73
High Courts05 Mar 1913Dismissed
Magoo Brahma Vs Balkrishna Das and others
Calcutta High Court · (1913) 03 CAL CK 0028
High Courts05 Mar 1913
Bodi Alias Lakshmakka and Others Vs Venkataswami Naidu and Others
Madras High Court · (1915) ILR (Mad) 369
Succession Act, 1865 — Section 77
High Courts05 Mar 1913
Parasurama Pattar Vs Venkatachalam Pattar and Others
Madras High Court · AIR 1914 Mad 661 : (1913) 25 MLJ 561
High Courts05 Mar 1913
Mottayappan alias Selambia Goundan Vs Palani Goundan and Another
Madras High Court · (1915) ILR (Mad) 226 : 20 Ind. Cas. 924 : (1913) 25 MLJ 290
Evidence Act, 1872 — Section 92(1)
High Courts05 Mar 1913
Muthusamier and Others Vs Sree Sreemethanithi Swamiyar Avergal and Twelve Ors.
Madras High Court · (1915) ILR (Mad) 356
Limitation Act, 1963 — Article 12
High Courts04 Mar 1913
Jagarnath Missir Vs Shama Pandey and Others
Calcutta High Court · 18 Ind. Cas. 819
Transfer of Property Act, 1882 — Section 38
High Courts04 Mar 1913
Anand Mahanti Vs Ganesh Maheswar
Calcutta High Court · (1913) ILR (Cal) 678
Provincial Insolvency Act, 1920 — Section 20(c), 40(1), 44
High Courts04 Mar 1913Allowed
Ananta Ram Tewary and others Vs Sheikh Altab Sarkar
Calcutta High Court · (1913) 03 CAL CK 0025
High Courts04 Mar 1913
Lakhi Charan Shaha and Others Vs Chuni Miah and Others
Calcutta High Court · 18 Ind. Cas. 852