High Courts28 Feb 1913
Kamaldhari Thakur Vs Rameshur Singh Bahadur and another
Calcutta High Court · (1913) 02 CAL CK 0005
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,197 of 61,203
High Courts28 Feb 1913
B. Tirapayya Minor by guardian T. Ganjayya Vs Mallidi Ramaswami
Madras High Court · 19 Ind. Cas. 362 : (1913) 24 MLJ 428
Limitation Act, 1908 — Section 21
High Courts27 Feb 1913
Sheikh Abdul Huq and Others Vs Sheikh Subajan and Others
Calcutta High Court · 18 Ind. Cas. 855
High Courts27 Feb 1913Dismissed
Parbati and another Vs Toolshi Kapri and Others
Calcutta High Court · (1913) 02 CAL CK 0004
High Courts27 Feb 1913Dismissed
Dhanpal Singh Vs Budh Singh and Another
Allahabad High Court · (1913) ILR (All) 271
High Courts26 Feb 1913
Keshab Lal Shaha Vs Hossein-Ud-Din Munshi an Ors.
Calcutta High Court · 18 Ind. Cas. 847
Contract Act, 1872 — Section 63
High Courts26 Feb 1913
Semaki Chutiani and Another Vs Hemkanta Sarma Mauzadar
Calcutta High Court · 18 Ind. Cas. 830
High Courts26 Feb 1913
Purna Chandra Kumar Vs Maharajadhiraj Bejoy Chand Mahatap Bahadur and Others
Calcutta High Court · 18 Ind. Cas. 859
High Courts26 Feb 1913Dismissed
Ram Brich Narain Singh Vs Ambika Prasad Singh and others
Calcutta High Court · (1913) 02 CAL CK 0013
High Courts26 Feb 1913Allowed
Manohar Lal and Others Vs Diwan Singh and Others
Allahabad High Court · 18 Ind. Cas. 922
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1
High Courts26 Feb 1913Dismissed
Girdhari Lal Vs Kallo Mistri
Allahabad High Court · AIR 1914 All 49(2) : 18 Ind. Cas. 916
High Courts26 Feb 1913Dismissed
Gajdhar Sahai Vs Indarjit and Others and Dhanat Rai and Others
Allahabad High Court · (1913) ILR (All) 270
High Courts26 Feb 1913
Rungarazu Sathrurazu and Others Vs Maddura Basappa
Madras High Court · (1913) 24 MLJ 363
Contract Act, 1872 — Section 247
High Courts26 Feb 1913
A. Balasubramania Chetti and Others Vs Swarnammal and Another
Madras High Court · (1915) ILR (Mad) 199 : (1913) 25 MLJ 367
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts26 Feb 1913
Sabapathi Pillai and Others Vs Chockalinga Pillai
Madras High Court · (1913) 25 MLJ 552
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts25 Feb 1913Dismissed
Lahuri Bibee Vs Bejoy Chand Mahatap
Calcutta High Court · (1913) 02 CAL CK 0036
High Courts25 Feb 1913Dismissed
Nilmani Kumar and others Vs Kedar Nath Ghosh and others
Calcutta High Court · (1913) 02 CAL CK 0035
High Courts25 Feb 1913Allowed
Tinkari Mukerjee Vs Satya Niranjan Chakrabutty
Calcutta High Court · (1913) 02 CAL CK 0027
High Courts25 Feb 1913
Harihar Prasad Singh Vs Shyam Lal Singh
Calcutta High Court · (1913) ILR (Cal) 615
Court Fees Act, 1870 — Section 7(v)