High Courts25 Feb 1913
Haridas Velji Vs Velji Chaturbhuj
Bombay High Court · (1913) 15 BOMLR 584 : 20 Ind. Cas. 476
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,198 of 61,203
High Courts25 Feb 1913Dismissed
Hiralal Ichhalal Vs Narsilal Chaturbhujdas Desai
Bombay High Court · (1913) 15 BOMLR 483
Limitation Act, 1877 — Section 19
High Courts25 Feb 1913Allowed
Kanhaya Lal Vs The National Bank of India Limited
Bombay High Court · (1913) 15 BOMLR 472
Civil Procedure Code, 1908 (CPC) — Section 102Contract Act, 1872 — Section 15
Privy Council25 Feb 1913
Seth Kanhaya Lal Vs The National Bank of India Limited
Privy Council · (1913) 40 IndApp 56
Privy Council25 Feb 1913
Desai Narsilal Chaturbhujdas and Others Vs Majmudar Hiralal Ichhalal and others
Privy Council · (1913) 40 IndApp 68
Privy Council25 Feb 1913
Kanhaya Lal Vs National Bank of India, Ld.
Privy Council · (1913) 40 ILRPC 598
High Courts25 Feb 1913Dismissed
Chiranji Lal Vs Kasturi and Others
Allahabad High Court · (1913) ILR (All) 265
High Courts25 Feb 1913
Musammat Kasturi and Others Vs Chiranji Lal
Allahabad High Court · 18 Ind. Cas. 927
High Courts24 Feb 1913Allowed
Manjhoori Bibi and Others Vs Akel Mahumed and others
Calcutta High Court · (1913) 02 CAL CK 0010
High Courts24 Feb 1913Allowed
Bhajan Behary Shaha Vs Girish Chandra Shaha
Calcutta High Court · (1913) 02 CAL CK 0009
High Courts24 Feb 1913Dismissed
Ragho Chandrarao Kadam Vs Hanmati Chandrarao Kadam
Bombay High Court · (1913) 15 BOMLR 389 : 19 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 70
High Courts24 Feb 1913
Natesa Aiyar and Another Vs Appavu Padayachi and Another
Madras High Court · (1915) ILR (Mad) 178
Contract Act, 1872 — Section 19(a)Judicature Act, 1873 — Section 25
High Courts24 Feb 1913
Natesa Aiyar and Another Vs Appavu Padayachi (died) and Another
Madras High Court · (1913) 24 MLJ 488
Contract Act, 1872 — Section 74Judicature Act, 1873 — Section 25
High Courts22 Feb 1913Disposed Of
Jairaj Mal Vs Radha Kishan and Others
Allahabad High Court · (1913) ILR (All) 257
High Courts21 Feb 1913
In Re: Provas Chandra Roy
Calcutta High Court · (1913) ILR (Cal) 588
Specific Relief Act, 1877 — Section 45, 46
High Courts21 Feb 1913
Board of Examiners of the Pleader-Ship and Moktearship Examinations Vs Probhash Chandra Roy
Calcutta High Court · 18 Ind. Cas. 527
Specific Relief Act, 1877 — Section 45, 46
High Courts21 Feb 1913
Gokuldas Karsandas Vs Valibai
Bombay High Court · (1913) 15 BOMLR 343 : 19 Ind. Cas. 944
Trusts Act, 1882 — Section 53