High Courts18 Feb 1913Allowed
Parsotam Das and Others Vs Raja Patesri Partap Narayan Singh and Others
Allahabad High Court · 18 Ind. Cas. 923
Registration Act, 1877 — Section 21
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,200 of 61,203
High Courts18 Feb 1913Allowed
Parsotam Das and Others Vs Patesri Partab Narain Singh and Others
Allahabad High Court · (1913) ILR (All) 250
High Courts18 Feb 1913Dismissed
Hira Prasad Pandey Vs Kashi Prasad and Others
Allahabad High Court · 18 Ind. Cas. 897
High Courts18 Feb 1913Allowed
Dalip Singh and Others Vs Kundan Lal and Others
Allahabad High Court · 18 Ind. Cas. 726
High Courts18 Feb 1913
Kundan Lal Vs Dalip Singh and Others Kundan Lal Vs Bakhtawar Singh and Others
Allahabad High Court · (1913) ILR (All) 207
High Courts18 Feb 1913
Doraisingam alias Gouri Vallabha Thevar Vs Vyravan Chettiar
Madras High Court · 19 Ind. Cas. 219 : (1913) 24 MLJ 404
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts18 Feb 1913
Venkatachala Goundan and Others Vs Rangaratnam Aiyar and Others
Madras High Court · 20 Ind. Cas. 374 : (1913) 24 MLJ 571
Transfer of Property Act, 1882 — Section 106
High Courts17 Feb 1913
Sakharam Vishram Surve and Another Vs Sadashiv Balshet Lodha and Others
Bombay High Court · (1913) ILR (Bom) 480
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts17 Feb 1913
Baburam Bag Vs Madhab Chandra Pollay
Calcutta High Court · AIR 1914 Cal 333 : (1913) ILR (Cal) 565
Specific Relief Act, 1877 — Section 27
High Courts17 Feb 1913
Oriental Government Security Life Assurance Co., Ld. Vs Oriental Assurance Co., Ld.
Calcutta High Court · (1913) ILR (Cal) 570
Provident Insurance Societies Act, 1912 — Section 5, 6
High Courts17 Feb 1913
Maulvi Nazir Ahshan Vs Dalip Mahton
Calcutta High Court · 18 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Section 152, 153
High Courts17 Feb 1913
Maharaj Bahadur Singh Vs Basanta Kumar Roy and Others
Calcutta High Court · 18 Ind. Cas. 876
Civil Procedure Code, 1882 — Section 108Contract Act, 1872 — Section 135
High Courts17 Feb 1913Dismissed
Burjorji Dhunjibhai Contractor Vs Jamshed K. Irani
Bombay High Court · AIR 1914 Bom 288 : (1913) 15 BOMLR 405 : 20 Ind. Cas. 469
Contract Act, 1872 — Section 55
High Courts17 Feb 1913Dismissed
Ram Chandra Naik Kalia Vs Abdul Hakim and Others
Allahabad High Court · (1913) ILR (All) 204
High Courts17 Feb 1913Dismissed
Jadunath Rai and Another Vs Gobardhan Sahi and Another and Nanhu Sahi and Others
Allahabad High Court · (1913) ILR (All) 202
High Courts17 Feb 1913
Sri Ram and Others Vs Ram Lal and Others
Allahabad High Court · 18 Ind. Cas. 878
Evidence Act, 1872 — Section 65(b)
High Courts15 Feb 1913Dismissed
Sher Singh Vs Durgpal and Another
Allahabad High Court · 18 Ind. Cas. 724
High Courts15 Feb 1913Disposed Of
Ganeshi Lal and Others Vs Charan Singh and Others
Allahabad High Court · (1913) ILR (All) 247