High Courts21 Feb 1913
A. Krishnaswami Ayyar Vs Chandravadana
Madras High Court · (1915) ILR (Mad) 565 : (1914) ILR (Mad) 565
Criminal Procedure Code, 1898 (CrPC) — Section 488
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,199 of 61,203
High Courts21 Feb 1913
Ramnadhan Sivayya and Others Vs Udatha Atchayya and Others
Madras High Court · 18 Ind. Cas. 723
High Courts21 Feb 1913
A. Krishnasami Aiyar Vs Chandravadana
Madras High Court · (1913) 25 MLJ 349
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Feb 1913
Tadikonda Buchi Virabhadrayya Iyyavaru and Others Vs Sonti Venkanna alias Venkata Ramudu and Others
Madras High Court · 20 Ind. Cas. 769 : (1913) 24 MLJ 659
Madras Estates Land Act, 1908 — Section 3
High Courts21 Feb 1913
Venkatachella Chetti and Others Vs C.K. Narayana Aiyar and Others
Madras High Court · 19 Ind. Cas. 672 : (1913) 24 MLJ 455
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Feb 1913
Durga Prosad Pathak Vs Lachman Bania
Calcutta High Court · (1913) ILR (Cal) 584
High Courts20 Feb 1913
Azimooddin Vs Mathura Mohan Saha and Others
Calcutta High Court · AIR 1914 Cal 816 : 18 Ind. Cas. 712
Bengal Tenancy Act, 1885 — Section 12, 17, 195(e)
High Courts20 Feb 1913
Doman Lal and Others Vs Babu Prokash Lal
Calcutta High Court · 18 Ind. Cas. 866
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts20 Feb 1913Dismissed
Lal Muhammad Vs Musammat Shakuran and Others
Allahabad High Court · 18 Ind. Cas. 867
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 33
High Courts20 Feb 1913Disposed Of
Badri Prasad and Another Vs Abdul Karim and Others
Allahabad High Court · (1913) ILR (All) 254
High Courts20 Feb 1913
Lakshminarayana Panigrahi Vs Pasupureddi Gopi
Madras High Court · 25 Ind. Cas. 282 : (1914) 27 MLJ 177
High Courts20 Feb 1913
Kamayya and Others Vs Yerakota alias Rentakrishnayya and Others
Madras High Court · 19 Ind. Cas. 221 : (1913) 24 MLJ 479
High Courts20 Feb 1913
M. Rajarama Aiyar Vs Ramasami Aiyar and Others
Madras High Court · (1913) 24 MLJ 476
High Courts19 Feb 1913
Balchand Chaturchand Vs Chunilal Jagjivandas
Bombay High Court · (1913) 15 BOMLR 387 : 19 Ind. Cas. 901
Dekkhan Agriculturists Relief Act, 1879 — Section 20
High Courts19 Feb 1913
Mangalasami Thevar and Ors Vs Satayappa Porandan and Others
Madras High Court · (1913) 25 MLJ 351
Madras Estates Land Act, 1908 — Section 3(5)
High Courts19 Feb 1913
Narahari Sahu and Another Vs Sira Korithan Naidu and Others
Madras High Court · 19 Ind. Cas. 881 : (1913) 24 MLJ 462
Transfer of Property Act, 1882 — Section 43
High Courts18 Feb 1913
K. Krishnamachariar Vs Veeravalli Krishnamachariar
Madras High Court · (1915) ILR (Mad) 166 : (1913) 24 MLJ 517
Evidence Act, 1872 — Section 32, 32(5)
High Courts18 Feb 1913
Hari Charan Bose, and on his death Naresh Chandra Bose Vs Hari Das Roy and Others
Calcutta High Court · 18 Ind. Cas. 805