High Courts14 Feb 1913
Boddu Jaggayya, Minor by mother and Guardian Mangamma Vs Goli Appala Raju and Another
Madras High Court · 18 Ind. Cas. 953
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,201 of 61,203
High Courts14 Feb 1913
Telam Pramanik Vs Adu Shaikh and Others
Calcutta High Court · 18 Ind. Cas. 791
Bengal Tenancy Act, 1885 — Section 85Registration Act, 1908 — Section 17(d)
High Courts14 Feb 1913
Bipin Bihari Bejali Vs Kanti Chandra Mandal
Calcutta High Court · 18 Ind. Cas. 715
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, 115
High Courts14 Feb 1913
Sheo Narain Ray and others Vs Mukshoda Das Mittra and others
Calcutta High Court · (1913) 02 CAL CK 0008
High Courts14 Feb 1913Disposed Of
Haji Muhammad Karimullah Khan Vs Jhaman Singh and Others
Allahabad High Court · 18 Ind. Cas. 734
North Western Provinces Rent Act, 1881 — Section 30Oudh Rent Act, 1886 — Section 107B(b)
High Courts14 Feb 1913Dismissed
Hadi Hasan Khan Vs Pati Ram
Allahabad High Court · (1913) ILR (All) 200
High Courts13 Feb 1913
Probhash Chandra Roy Vs Board of Examiners of the Pleadership and Muktearship Examination
Calcutta High Court · 18 Ind. Cas. 459
Legal Practitioners Act, 1879 — Section 6
High Courts13 Feb 1913Dismissed
Ali Muhammad and Others Vs Ram Chandra and Others Ali Muhammad and Others Vs Kamaruddin Beg
Allahabad High Court · (1913) ILR (All) 197
High Courts13 Feb 1913
Ram Chandar and Others Vs Khwaja Ali Muhammad and Others
Allahabad High Court · 18 Ind. Cas. 797
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts13 Feb 1913
Sri Raja Inugunti Prakasa Rajaningaru and Others Vs Yeranki Peda Venkata Rao
Madras High Court · (1913) 25 MLJ 360
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
High Courts13 Feb 1913
Chaganti Atchaparaju Vs Raja Velugoti Krishnayachendraluvaru
Madras High Court · (1915) ILR (Mad) 163 : (1913) 24 MLJ 402
Madras Estates Land Act, 1908 — Section 3
High Courts13 Feb 1913
P.R. Sambasiva Aiyar and Another Vs Muhamad Hussain Rowther and Another
Madras High Court · 31 Ind. Cas. 917
High Courts12 Feb 1913
K. Dhanapala Chetty Vs I.N. Anantha Chetty and Others
Madras High Court · 18 Ind. Cas. 973
High Courts12 Feb 1913
Khetra Mohan Chatterjee and Others Vs Mohim Chandra Das
Calcutta High Court · 18 Ind. Cas. 595
Bengal Tenancy Act, 1885 — Section 184
High Courts12 Feb 1913Dismissed
Makhdum Bakhsh and Others Vs Bihari Lal and Others Makhdum Bakhsh and Others Vs Alim-Ullah Khan and Others
Allahabad High Court · (1913) ILR (All) 194
High Courts12 Feb 1913Dismissed
Mohan Lal Vs Jagan Nath and Another
Allahabad High Court · (1913) ILR (All) 243
High Courts12 Feb 1913
Behari Lal and Others Vs Makhdum Bakhsh and Others
Allahabad High Court · 18 Ind. Cas. 744
Evidence Act, 1872 — Section 21
High Courts12 Feb 1913
Sri Rajagopalaswami Temple Vs Jagannatha Pandi Aiyar
Madras High Court · (1915) ILR (Mad) 155 : 18 Ind. Cas. 719