JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,202 of 61,203
High Courts12 Feb 1913
Sri Rajagopalaswami temple Vs Jagannadha Pandia Aiyar
Madras High Court · (1913) 24 MLJ 342
High Courts12 Feb 1913
K. Dhanapala Chetti Vs T.N. Anantha Chetti and Others
Madras High Court · (1913) 24 MLJ 418
Succession Act, 1925 — Section 82
High Courts11 Feb 1913Dismissed
Baijnath Ram Goenka Vs Nand Kumar Singh
Bombay High Court · (1913) 15 BOMLR 500
High Courts11 Feb 1913
In Re: K. Bali Reddi and Others
Madras High Court · (1914) ILR (Mad) 119
Penal Code, 1860 (IPC) — Section 148, 302
High Courts11 Feb 1913
Darbha Lingayya Vs Darbha Kanakamma
Madras High Court · (1915) ILR (Mad) 153 : (1915) 28 MLJ 260
High Courts11 Feb 1913
Mullangi Venkatarangam Chetty and Another Vs M. Venkatasubbammah and Others
Madras High Court · 19 Ind. Cas. 740 : (1913) 25 MLJ 373
Evidence Act, 1872 — Section 50
High Courts10 Feb 1913
Sheikh Babujan and Others Vs Ramjaddi Sheikh and Others
Calcutta High Court · 18 Ind. Cas. 597
Bengal Tenancy Act, 1885 — Section 76
High Courts10 Feb 1913
Najabat Ali Vs Bibi Kadiran
Calcutta High Court · 53 Ind. Cas. 49
Land Registration Act, 1876 — Section 78
High Courts10 Feb 1913
Jhulam Sain Vs Emperor
Calcutta High Court · 18 Ind. Cas. 677
Penal Code, 1860 (IPC) — Section 295, 297
High Courts10 Feb 1913
Jhulan Sain Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 548
Penal Code, 1860 (IPC) — Section 297
High Courts10 Feb 1913
Rajmangal Sahu and Another Vs F. Mackinon
Allahabad High Court · 18 Ind. Cas. 875
High Courts10 Feb 1913
Muthammal Vs The Secretary of State for India in Council
Madras High Court · 19 Ind. Cas. 68 : (1913) 24 MLJ 405
Madras Revenue Recovery Act, 1864 — Section 58
High Courts08 Feb 1913Dismissed
Behari Lal Vs Daud Husain and Others
Allahabad High Court · 18 Ind. Cas. 721
High Courts08 Feb 1913Dismissed
Bihari Lal Vs Daud Husain and Others
Allahabad High Court · (1913) ILR (All) 240
High Courts07 Feb 1913
Ramalinga Chetty Vs P.B. Ananthachariar and Others
Madras High Court · 18 Ind. Cas. 722
High Courts07 Feb 1913
Harish Chandra Roy Vs Sheikh Atir Mahmud and Others
Calcutta High Court · 18 Ind. Cas. 474