High Courts02 Apr 1913
Veerappa Chetty alias Vellian Chetty and Others Vs Kadiresan Chetty
Madras High Court · 20 Ind. Cas. 385 : (1913) 24 MLJ 664
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,190 of 61,203
High Courts02 Apr 1913
Narasamma Hegadthi Vs Billa Kesu Pujari and Others
Madras High Court · 31 Ind. Cas. 543 : (1913) 25 MLJ 637
High Courts02 Apr 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Bharat Chandra Sinha and Others
Calcutta High Court · 30 Ind. Cas. 910
High Courts02 Apr 1913
Emperor Vs Apaya Tatoba Munde
Bombay High Court · (1913) 15 BOMLR 574 : 20 Ind. Cas. 747
Penal Code, 1860 (IPC) — Section 182, 211
High Courts02 Apr 1913
Emperor Vs Mansing Daji Patil
Bombay High Court · (1913) 15 BOMLR 568 : 20 Ind. Cas. 593
High Courts02 Apr 1913
Kaliba Mavulvija Muhammad Usain Kadir Abttan Sahib and Another Vs Saran Bivi Saila Ammal and Others
Madras High Court · (1915) ILR (Mad) 260 : (1915) 28 MLJ 347
Limitation Act, 1963 — Section 14
High Courts02 Apr 1913
Kaliba Movulvija Muhammad Usan Kadiri Abkan Sahib and Another Vs Soran Bivi Saiba Ammal and Others
Madras High Court · (1915) ILR (Mad) 260
Limitation Act, 1963 — Section 14
High Courts01 Apr 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Ram Charan Dass and Another
Calcutta High Court · 30 Ind. Cas. 942
High Courts01 Apr 1913
Debi Prosad Chowdhury Vs Golap Bhagat
Calcutta High Court · (1913) ILR (Cal) 421
Limitation Act, 1963 — Article 118
High Courts01 Apr 1913Disposed Of
Walidad Khan and Others Vs Janak Singh
Allahabad High Court · (1913) 04 AHC CK 0008
High Courts01 Apr 1913
Batcha Sahib Vs Abdul Gunny alias Abdul Karim Sahib and Eleven Ors.
Madras High Court · AIR 1914 Mad 675 : (1915) ILR (Mad) 256
Limitation Act, 1908 — Article 158
High Courts01 Apr 1913
Pokkunuri Balamba Vs Kakaraparti Krishnayya and Others
Madras High Court · AIR 1914 Mad 595 : 20 Ind. Cas. 934 : (1913) 25 MLJ 65
Married Womens Property Act, 1874 — Section 6
High Courts01 Apr 1913
Batcha Sait Vs Abdul Gunny alias Abdul Karim Sait and Others
Madras High Court · (1915) ILR (Mad) 256 : (1913) 25 MLJ 507
High Courts31 Mar 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Giris Chandra Nag Banikya and Others
Calcutta High Court · 30 Ind. Cas. 949
Bengal Tenancy Act, 1885 — Section 157
High Courts31 Mar 1913
Maharaja Birendra Kishore Manikya Bahadur Vs Ram Chandra Dey and Others
Calcutta High Court · 30 Ind. Cas. 948
High Courts31 Mar 1913Dismissed
Gopal Parshottam Vs Morar Punja
Bombay High Court · (1913) 15 BOMLR 555 : 20 Ind. Cas. 249
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts31 Mar 1913
The Secretary of State for India in Council Vs Santaraja Shetty alias Bojapparasa Binnani
Madras High Court · (1913) 25 MLJ 411
Evidence Act, 1872 — Section 57
High Courts30 Mar 1913
Abdul Ghafoor Vs Ghulam Husain and Another
Allahabad High Court · (1913) 03 AHC CK 0002
High Courts28 Mar 1913
Burjorji Ruttonji Bomanji Vs Bhagvandas Parashram
Bombay High Court · AIR 1914 Bom 319 : (1913) 15 BOMLR 716 : 20 Ind. Cas. 834
High Courts28 Mar 1913
Emperor Vs Chandkha Salabatkha
Bombay High Court · (1913) 15 BOMLR 564 : 20 Ind. Cas. 611
Penal Code, 1860 (IPC) — Section 457, 511