High Courts09 Apr 1913
Gangadhar Mondal Vs Rajendra Nath Ghosh and another
Calcutta High Court · (1913) 04 CAL CK 0040
JUDGMENT DATABASE
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High Courts09 Apr 1913
Monohar Pal and others Vs Srimati Ananta Moyee Dassee
Calcutta High Court · (1913) 04 CAL CK 0023
High Courts08 Apr 1913Dismissed
Umacharan Chatterjee Vs Heron Moyee Debi
Calcutta High Court · (1913) 04 CAL CK 0035
High Courts08 Apr 1913Dismissed
Chowdhury Kirtibas Das Vs Gopal Jiu
Calcutta High Court · (1913) 04 CAL CK 0029
High Courts08 Apr 1913
Prosad Chunder De Vs Corporation of Calcutta
Calcutta High Court · (1913) ILR (Cal) 836
Calcutta Municipal Act, 1923 — Section 370, 375Specific Relief Act, 1877 — Section 45
High Courts08 Apr 1913
Asgar Ali Biswas Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 846
Criminal Procedure Code, 1898 (CrPC) — Section 233
High Courts08 Apr 1913Allowed
Gopeshwar Misra and others Vs Durgamani Baishnabi
Calcutta High Court · (1913) 04 CAL CK 0005
High Courts08 Apr 1913Dismissed
Gulabsingh Vs Raja Seth Gokuldas
Bombay High Court · (1913) 15 BOMLR 613
Central Provinces Court of Wards Act, 1899 — Section 7(1)(c)(4)
High Courts07 Apr 1913Allowed
Durga Charan Mahto Vs Raghunath Mahto and others
Calcutta High Court · (1913) 04 CAL CK 0026
High Courts07 Apr 1913
Jagarnath and Co. Vs Cresswell and Others
Calcutta High Court · (1913) ILR (Cal) 814
Contract Act, 1872 — Section 65
High Courts04 Apr 1913
Krishna Hande Vs Padmanabha Hande and Others
Madras High Court · (1913) 25 MLJ 442
High Courts04 Apr 1913
P.H. Parameswara Pattar and Another Vs Viyathen Sreedevi and Others
Madras High Court · 20 Ind. Cas. 637 : (1913) 25 MLJ 51
Evidence Act, 1872 — Section 19
High Courts04 Apr 1913
R.M.P.V. Muthia Chettiar Vs S.R.M.A.R. Ramasami Chettiar
Madras High Court · 20 Ind. Cas. 689 : (1913) 25 MLJ 205
Madras Estates Land Act, 1908 — Section 77
High Courts03 Apr 1913
Kadir Bux and Others Vs Maharaja Birendra Kisore Manikya Bahadur
Calcutta High Court · 30 Ind. Cas. 914
High Courts03 Apr 1913
Murgeppa Madiwallappa Vs Basawantrao Khalilapa
Bombay High Court · (1913) 15 BOMLR 557 : 20 Ind. Cas. 252
High Courts03 Apr 1913
Emperor Vs Naranbhai Bhulabhal
Bombay High Court · (1913) 15 BOMLR 578 : 20 Ind. Cas. 601
Penal Code, 1860 (IPC) — Section 217
High Courts03 Apr 1913
Emperor Vs Fulchand Bapuji Shah
Bombay High Court · (1913) 15 BOMLR 580 : 20 Ind. Cas. 608
Press Act, 1910 — Section 23(1)
High Courts03 Apr 1913
Khan Sahib Bangi Abdul Khader Sahib (deceased) and Others Vs The Official Assignee of Madras
Madras High Court · 20 Ind. Cas. 482 : (1913) 25 MLJ 320
Provincial Insolvency Act, 1920 — Section 56