High Courts24 Apr 1913
Raja Baikunth Nath De and Others Vs Benode Behari De
Calcutta High Court · 51 Ind. Cas. 13
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,187 of 61,203
High Courts24 Apr 1913
Sitharama Chetty and Another Vs Cotha Krishnasami Chetty
Madras High Court · (1915) ILR (Mad) 374 : 24 Ind. Cas. 507 : (1913) 25 MLJ 264
Limitation Act, 1963 — Section 19
High Courts23 Apr 1913
K. Tiruvangadial Vs R. Chinnaswamian and Others
Madras High Court · 24 Ind. Cas. 617 : (1914) 26 MLJ 364
High Courts23 Apr 1913
Monohar Mukerjee Vs Khettra Nath Sabui and others
Calcutta High Court · (1913) 04 CAL CK 0025
High Courts23 Apr 1913
Deno Nath Dey Sarkar Vs Kali Kumar Roy
Calcutta High Court · 29 Ind. Cas. 916
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts22 Apr 1913
Ashrafi Singh Vs Bidyaprasad Narain Singh
Calcutta High Court · (1913) ILR (Cal) 862
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 146(2)
High Courts22 Apr 1913
Jasimuddin Sheikh Vs Beni Madhab Das and others
Calcutta High Court · (1913) 04 CAL CK 0034
High Courts22 Apr 1913Dismissed
Nabin Kali Devi Vs Khettar Chandra Basu Mallik and Goshain Rampuri
Allahabad High Court · (1913) ILR (All) 385
High Courts22 Apr 1913
Muthukrishnier and Others Vs Veeraraghava Iyer and Another
Madras High Court · (1915) ILR (Mad) 297
Transfer of Property Act, 1882 — Section 130
High Courts22 Apr 1913
Muthukrishna Aiyar and Others Vs Veera Raghava Aiyar and Others
Madras High Court · (1913) 25 MLJ 356
Transfer of Property Act, 1882 — Section 130
High Courts20 Apr 1913
Rakhal Chandra Ghosh and Others Vs Ashutosh Ghosh and Others
Calcutta High Court · (1913) 04 CAL CK 0008
High Courts18 Apr 1913
Guru Charan Hajam Vs Suklal Hajam
Calcutta High Court · (1913) ILR (Cal) 858
Chotanagpur Tenancy Act, 1908 — Section 4(3), 41Transfer of Property Act, 1882 — Section 106
High Courts18 Apr 1913
Hari Charan Ghose Vs Manmatha Nath Sen
Calcutta High Court · (1914) ILR (Cal) 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 9 Rule 13
High Courts17 Apr 1913
Jogeshwar Singh and Others Vs Ramoo Singh
Calcutta High Court · 43 Ind. Cas. 497
Road Cess Act, 1871 — Section 20
High Courts17 Apr 1913
Jhalku Tewari and others Vs The King-Emperor
Calcutta High Court · (1913) 04 CAL CK 0028
High Courts17 Apr 1913Allowed
Ram Chandra Bhanja Vs Nandanandanananda Gossain
Calcutta High Court · (1913) 04 CAL CK 0007
High Courts17 Apr 1913
Purna Chandra Moulik Vs Dengar Chandra Pal
Calcutta High Court · (1913) 04 CAL CK 0004
High Courts17 Apr 1913
Baijnath Kedia Vs Raghunath Prasad
Calcutta High Court · AIR 1914 Cal 767 : (1914) ILR (Cal) 6 : 24 Ind. Cas. 765
High Courts17 Apr 1913
Tangirala Chiranjivi, being minor by his mother and next friend Lakshmamma and Others Vs Raja Manikya Rao Rajya Lakshmamma and Others
Madras High Court · 25 Ind. Cas. 283 : (1914) 27 MLJ 179
High Courts17 Apr 1913
Kocherla Seetamma Vs Pillala Venkatramayya and Others
Madras High Court · (1915) ILR (Mad) 308 : (1913) 25 MLJ 410
Transfer of Property Act, 1882 — Section 6(e)