High Courts25 Apr 1912
Muthu K.R.V. Alagappa Chetty Vs Dasapa Chettiar and Others
Madras High Court · (1913) 24 MLJ 293
Transfer of Property Act, 1882 — Section 53
JUDGMENT DATABASE
Search 12,22,213 Indian judgments.
12,22,213 judgments in All Courts · page 60,186 of 61,111
High Courts25 Apr 1912
Ettakkamana Manholi Govindan Nair Vs Amaya Mangalath Puthia Veetil Govindan Nair and Others
Madras High Court · 15 Ind. Cas. 103
High Courts25 Apr 1912
Veluchoori Parasanna and Others Vs Veluchuri Somu Naidu
Madras High Court · 15 Ind. Cas. 330
High Courts24 Apr 1912Dismissed
Shyama Charan Bhuttacharya Vs Sarup Chandra Sen and Others
Calcutta High Court · (1912) 04 CAL CK 0066
High Courts24 Apr 1912
H. Mathewson Vs Raja Ram Kanai Singh and Others
Calcutta High Court · 16 Ind. Cas. 387
High Courts24 Apr 1912
Aisa Siddika and Others Vs Bidhu Sekhar Banerjee and Others
Calcutta High Court · 18 Ind. Cas. 633
Specific Relief Act, 1877 — Section 42
High Courts24 Apr 1912
Sheikh Golam Rahman Vs Sheikh Wahed Ali and Others
Calcutta High Court · 16 Ind. Cas. 470
High Courts24 Apr 1912
Rashid-Un-Nissa Vs Muhammad Ismail Khan and Another
Allahabad High Court · (1912) ILR (All) 474
High Courts24 Apr 1912
Rashid-Un-Nissa Vs Muhammad Ismail Khan and Others
Allahabad High Court · 16 Ind. Cas. 85
High Courts24 Apr 1912
Pallagani Sreeramulu Vs Raja Venkata Rangayya Appa Row Bahadur Garu
Madras High Court · (1912) 23 MLJ 241
High Courts24 Apr 1912
Bijjukallu Papakka and Others Vs Yeddcula Rosi Reddi
Madras High Court · 15 Ind. Cas. 282
Evidence Act, 1872 — Section 92
High Courts24 Apr 1912
Matilda Fernandez Bai and Others Vs Alex Pinto
Madras High Court · 15 Ind. Cas. 278
Easements Act, 1882 — Section 15
High Courts23 Apr 1912
Munshi Imam-ud-din Chaudhri Vs Danesh Mahammad and Another
Calcutta High Court · 14 Ind. Cas. 738
Bengal Tenancy Act, 1885 — Section 3(9)
High Courts23 Apr 1912
Kamini Dasee Vs Krishna Chandra Mukerjee
Calcutta High Court · (1912) ILR (Cal) 933
Transfer of Property Act, 1882 — Section 126
High Courts23 Apr 1912
Panch Duar Thakur and Another Vs Mani Raut
Calcutta High Court · 17 Ind. Cas. 88
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 2(2), 47
High Courts23 Apr 1912
Maharajah Sir Rameshwar Singh Bahadur Vs Rateshwar Singh alias Rahim Ramanji and Others
Calcutta High Court · 18 Ind. Cas. 841
High Courts23 Apr 1912
Kamini Dassee Vs Krishna Chandra Mukerjee
Calcutta High Court · 16 Ind. Cas. 110
Transfer of Property Act, 1882 — Section 126
High Courts23 Apr 1912
Mohunga Ojha and Others Vs Ram Bahadur Singh
Calcutta High Court · 15 Ind. Cas. 23
Transfer of Property Act, 1882 — Section 90