High Courts13 May 1913
Umesh Chandra De Vs Jakhomal Mehera
Calcutta High Court · 53 Ind. Cas. 90
Bengal Patni Taluks Regulation, 1819 — Section 13(4)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,184 of 61,203
High Courts13 May 1913Dismissed
Radhashyam Kar Vs Dinabandhu Biswas and Another
Calcutta High Court · (1913) 05 CAL CK 0005
High Courts13 May 1913Dismissed
Siar Nonia and others Vs The King Emperor
Calcutta High Court · (1913) 05 CAL CK 0004
High Courts13 May 1913Disposed Of
Sidheswari Prasad Narain Singh and Another Vs Goshain Mayanand and Others
Allahabad High Court · (1913) 05 AHC CK 0017
High Courts12 May 1913
Purna Chandra Kundu Vs Emperor
Calcutta High Court · AIR 1914 Cal 272 : (1914) ILR (Cal) 17
Criminal Procedure Code, 1898 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 109, 224
High Courts09 May 1913
India General Navigation And Railway Co. Ltd. Vs Gopal Chandra Guin
Calcutta High Court · (1914) ILR (Cal) 80
Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 72
High Courts09 May 1913
Syed Mukhtar Ahmad Vs Ani Sunder Koer
Calcutta High Court · (1913) 05 CAL CK 0014
High Courts09 May 1913Allowed
Dursan Singh and others Vs Bhawani Koer
Calcutta High Court · (1913) 05 CAL CK 0009
High Courts09 May 1913Dismissed
Sona Dei and Another Vs Fakir Chand and Others
Allahabad High Court · (1913) ILR (All) 412
High Courts09 May 1913
Sri Kishan Lal Vs Kashmiro and Others
Allahabad High Court · (1913) ILR (All) 445
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts08 May 1913
Anukul Chandra Roy Vs Kamarali Sardar
Calcutta High Court · (1913) 05 CAL CK 0027
High Courts08 May 1913Allowed
Kailash Chundra Nandy and others Vs Surendro Nath Samanta
Calcutta High Court · (1913) 05 CAL CK 0012
High Courts08 May 1913
Narendra Narain Singh and Others Vs Gopi Sundari Dasya
Calcutta High Court · 25 Ind. Cas. 366
Bengal Cess Act, 1880 — Section 43, 44, 46, 48, 95
High Courts07 May 1913
Panchu Mandal Vs Emperor
Calcutta High Court · AIR 1914 Cal 136 : (1914) ILR (Cal) 14
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 188
High Courts07 May 1913
Charu Chandra Ghose Vs Emperor
Calcutta High Court · AIR 1914 Cal 628(2) : (1914) ILR (Cal) 11
Arms Act, 1959 — Section 19
High Courts07 May 1913Dismissed
Thakur Prasad Vs Panno Lal and Others
Allahabad High Court · (1913) ILR (All) 410