High Courts23 May 1913Dismissed
Ram Dasi Vs Ram Kubur Pande and Others
Allahabad High Court · (1913) ILR (All) 428
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,183 of 61,203
High Courts23 May 1913Dismissed
Bhagwant Singh Vs Bholi Singh
Allahabad High Court · (1913) ILR (All) 432
High Courts22 May 1913
Ead Ali Vs Lal Bibi
Calcutta High Court · AIR 1914 Cal 172 : (1914) ILR (Cal) 88
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3), 488(6)
High Courts22 May 1913
Nabin Chandra Hazari Vs Mirtunjoy Barick
Calcutta High Court · AIR 1914 Cal 162 : (1914) ILR (Cal) 50
High Courts22 May 1913
K.B. Dutt Vs Shamal Dhone Dutt
Calcutta High Court · AIR 1914 Cal 744 : (1914) ILR (Cal) 92 : 24 Ind. Cas. 768
High Courts21 May 1913
Fateh Singh Vs Emperor
Calcutta High Court · AIR 1914 Cal 286 : (1914) ILR (Cal) 43
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147, 149, 325
High Courts21 May 1913Dismissed
Mathura Das and Others Vs Megh Raj and Another Mathura Das and Others Vs Shib Singh and Others
Allahabad High Court · (1913) ILR (All) 437
Limitation Act, 1963 — Section 19
High Courts20 May 1913
Abdur Rashid Vs Sheikh Khandkar and Others
Calcutta High Court · 68 Ind. Cas. 997
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Guardians and Wards Act, 1890 — Section 29
High Courts20 May 1913
Lachminarain Bhareodan Vs Hoare, Miller and Co.
Calcutta High Court · (1914) ILR (Cal) 35
Contract Act, 1872 — Section 63
High Courts19 May 1913
Saraswati Barmania Vs Golap Das Barman
Calcutta High Court · (1914) ILR (Cal) 160
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47
High Courts19 May 1913
Mahendra Gopal Mukerji Vs Lachman Prasad and Another
Allahabad High Court · (1913) ILR (All) 538
Companies Act, 1956 — Section 169
High Courts16 May 1913
Ram Charan Bajpai Vs Rakhal Das Mookerjee
Calcutta High Court · (1914) ILR (Cal) 19
Civil Procedure Code, 1908 (CPC) — Section 92Specific Relief Act, 1877 — Section 54
High Courts16 May 1913Allowed
Akhil Prodhan Vs Manmatha Nath Kar and Others
Calcutta High Court · (1913) 05 CAL CK 0031
High Courts16 May 1913Dismissed
Ganeshi Lal Vs Sanwal Singh
Allahabad High Court · (1912) ILR (All) 441
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Limitation Act, 1963 — Section 31
High Courts15 May 1913
Dwarka Nath Das Vs Kangali Charan Sahu
Calcutta High Court · 52 Ind. Cas. 980
Bengal Tenancy Act, 1885 — Section 171Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 May 1913Dismissed
Ambika Charan Guha Vs Tarini Charan Chanda and others
Calcutta High Court · (1913) 05 CAL CK 0011
High Courts15 May 1913Dismissed
Kundan Lal and Another Vs Wahid-Un-Nissa and Others
Allahabad High Court · (1913) ILR (All) 427
High Courts15 May 1913Allowed
Lachmi Narain alias Munnuji Vs Ram Charan Das and Others
Allahabad High Court · (1913) ILR (All) 425
High Courts14 May 1913Dismissed
Srimantu Bagdi Vs Bhagwan Jalia
Calcutta High Court · (1913) 05 CAL CK 0024
High Courts13 May 1913
Sakhi Lal Chowdhury and Others Vs Munshi Wajid Ali and Others
Calcutta High Court · 50 Ind. Cas. 91