High Courts09 May 1912
Tarini Charan Sarkar and Others Vs Fakarannissa Chowdhueani and Others
Calcutta High Court · 15 Ind. Cas. 459
Evidence Act, 1872 — Section 36
JUDGMENT DATABASE
Search 12,22,241 Indian judgments.
12,22,241 judgments in All Courts · page 60,182 of 61,113
High Courts09 May 1912
C.E. Grey, Official Trustee and Execotor to The Estate of Manik Lal Seal Deceased Vs Ram Shashi Roy and Others and Gurudas Kundu Chowdhury and Others
Calcutta High Court · 15 Ind. Cas. 110
Land Acquisition Act, 1894 — Section 30
High Courts09 May 1912Dismissed
Emperor Vs Bhujabali Akappa Gorwadi
Bombay High Court · (1912) 14 BOMLR 583
High Courts08 May 1912
Gour Chandra Das Vs Sarat Sundari Dassi
Calcutta High Court · (1913) ILR (Cal) 50
Probate and Administration Act, 1881 — Section 50
High Courts08 May 1912
Behary Lal Pandit Vs Narain Misra and Others
Calcutta High Court · 51 Ind. Cas. 127
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 13
High Courts08 May 1912
Gour Chandra Das Vs Sarat Sundari Dasya
Calcutta High Court · 15 Ind. Cas. 44
Probate and Administration Act, 1881 — Section 50
High Courts08 May 1912
Hari Moni Debi Vs Moti Sheikh
Calcutta High Court · 15 Ind. Cas. 30
Bengal Tenancy Act, 1885 — Section 159, 161(a)
High Courts07 May 1912
Nim Chand Shaha Vs Joy Chandra Nath and Another
Calcutta High Court · 15 Ind. Cas. 256
Bengal Tenancy Act, 1885 — Section 48
High Courts07 May 1912
Pramatha Nath Roy Vs Jagannath Kishore Lal Singh Deo
Calcutta High Court · 16 Ind. Cas. 359
High Courts07 May 1912
Anath Nath Dey Vs Mohendra Nath Srimani
Calcutta High Court · 15 Ind. Cas. 489
High Courts07 May 1912Dismissed
Aziz Bakhsh Vs Kaniz Fatima Bibi and Another
Allahabad High Court · (1912) ILR (All) 490
High Courts07 May 1912
Aziz Bux Vs Kaniz Fatima Bibi and Another
Allahabad High Court · 15 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts06 May 1912
Kumed Bewa Vs Prasanna Kumar Roy
Calcutta High Court · (1913) ILR (Cal) 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47
High Courts06 May 1912
Gagan Chandra Das and Another Vs Ramdhan Dhar
Calcutta High Court · 14 Ind. Cas. 735
High Courts06 May 1912
Manasaram Paria and Others Vs Raja Nagendra Nath Sahu Roy
Calcutta High Court · 16 Ind. Cas. 235
High Courts06 May 1912
Hira Lal Bhattacharyya and Others Vs Joggeswar Bhattacharyya and Others
Calcutta High Court · 16 Ind. Cas. 733
High Courts06 May 1912
Rasaraj Kunai and Others Vs Prosonna Kumar Roy and Another
Calcutta High Court · 15 Ind. Cas. 506
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts06 May 1912Disposed Of
Ganeshi Lal Vs Nand Kishore
Allahabad High Court · (1912) ILR (All) 487 : 15 Ind. Cas. 319
High Courts03 May 1912
Sawminatha Thevan Vs Emperor
Madras High Court · 14 Ind. Cas. 767
Penal Code, 1860 (IPC) — Section 211