High Courts26 Jun 1913
Emperor Vs Balkrishna Waman Kulkarni
Bombay High Court · (1913) ILR (Bom) 666
Penal Code, 1860 (IPC) — Section 467
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,180 of 61,203
High Courts26 Jun 1913Allowed
Emperor Vs Balkrishna Vaman Kulkarni
Bombay High Court · (1913) 15 BOMLR 708 : 20 Ind. Cas. 998
Penal Code, 1860 (IPC) — Section 463
High Courts26 Jun 1913
Deb Narain Dutt Vs Chairman Baruipore Municipality
Calcutta High Court · (1914) ILR (Cal) 168
Bengal Municipal Act, 1932 — Section 85Evidence Act, 1872 — Section 106
High Courts26 Jun 1913
Bai Kashibai Vs Shidapa Annapa and Others
Bombay High Court · (1913) ILR (Bom) 682
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts26 Jun 1913
Bai Kashibai Vs Shidappa Anapa Pujari
Bombay High Court · (1913) 15 BOMLR 823
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts26 Jun 1913
Puttangowda Mallangowda Patil Vs Nilkanth Kalo Deshpande
Bombay High Court · (1913) 15 BOMLR 773 : 20 Ind. Cas. 974
Provincial Small Cause Courts Act, 1887 — Section 15
High Courts25 Jun 1913
Emperor Vs Sanalal Lalubhai and Gordhandas Keshavlal
Bombay High Court · (1913) 15 BOMLR 694 : 20 Ind. Cas. 613
Penal Code, 1860 (IPC) — Section 213, 214
High Courts24 Jun 1913Allowed
Timmappa Devarabhatta Vs Narsinh Timmaya Hebar
Bombay High Court · (1913) 15 BOMLR 794
High Court Circular Rules — Rule 96(1)
High Courts24 Jun 1913
Lalchand Nanchand Gujar Vs Narayan Hari
Bombay High Court · (1913) 15 BOMLR 836
Limitation Act, 1963 — Article 110
High Courts24 Jun 1913
Hirjibhai Navroji Anklesaria Vs Jamshedji Nassarwanji Ginvalla
Bombay High Court · (1913) 06 BOM CK 0001
Civil Procedure Code, 1908 (CPC) — Section 109Suits Valuation Act, 1887 — Section 8
High Courts23 Jun 1913
Jagabandhu Saha Vs Magnamoy Dassi Magnamoy Dassi Vs Jagabandhu Saha
Calcutta High Court · 36 Ind. Cas. 884
Bengal Tenancy Act, 1885 — Section 18
High Courts23 Jun 1913Allowed
Bhoje Mahadev Parab Vs Gangabai Vithal Naik
Bombay High Court · (1913) 15 BOMLR 809
Transfer of Property Act, 1882 — Section 52
High Courts20 Jun 1913
Shivayagappa Sangappa Kengual Vs Govindappa Paudappa
Bombay High Court · (1913) 15 BOMLR 768 : 20 Ind. Cas. 969
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts20 Jun 1913
Hanmant Rukhmaji Vs Annaji Hanmant
Bombay High Court · (1913) 15 BOMLR 765 : 20 Ind. Cas. 966
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 9
High Courts18 Jun 1913
Bissar Misser Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 261
Criminal Procedure Code, 1898 (CrPC) — Section 165, 94Penal Code, 1860 (IPC) — Section 342
High Courts17 Jun 1913Dismissed
Faizar Rahman Vs Maimuna Khatun
Calcutta High Court · (1913) 06 CAL CK 0005
High Courts17 Jun 1913
Hasan Malik Vs Rasul Malik
Bombay High Court · (1913) 15 BOMLR 680 : 20 Ind. Cas. 535
High Courts17 Jun 1913Disposed Of
Alam Singh Vs Gokul Singh and Others
Allahabad High Court · (1913) ILR (All) 484
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts16 Jun 1913
Benode Lal Ghose Vs Corporation of Calcutta
Calcutta High Court · AIR 1914 Cal 879(1) : (1914) ILR (Cal) 164
Calcutta Municipal Act, 1923 — Section 408, 575, 622
High Courts16 Jun 1913
Debnarayan Dutt Vs Chunilal Ghose
Calcutta High Court · (1914) ILR (Cal) 137
Contract Act, 1872 — Section 62