High Courts27 Apr 1911
V.S. Muthukrishna Ayyar Vs Somalinga Muninagandrien and Others
Madras High Court · (1913) ILR (Mad) 11
JUDGMENT DATABASE
Search 12,20,581 Indian judgments.
12,20,581 judgments in All Courts · page 60,178 of 61,030
High Courts27 Apr 1911Allowed
Mannu Lal Vs Fazal Imam and Others
Allahabad High Court · (1911) 04 AHC CK 0007
High Courts27 Apr 1911
Subbayyar Vs Moniem Subramania Ayyar and Others
Madras High Court · (1913) ILR (Mad) 8
High Courts27 Apr 1911
Subbiar Vs Maniem Subramania Aiyar and Others
Madras High Court · (1911) 21 MLJ 800
Evidence Act, 1872 — Section 92
High Courts27 Apr 1911
V.S. Muthukrishna Aiyar Vs Somalingamuni Nagendrien and Others
Madras High Court · (1911) 21 MLJ 742
High Courts27 Apr 1911
Srimat Paramahamsa Parivrajakacharya Peria Koil Kelu Appan Satagopa Ramanuja Pedda Jiyangar Varu, deceased, Dharmakarta of Tirumalai and Others Vs Prayaga Dossji Varu, disciple and representative of Ramakishore Dossji Varu, Mahant of Sree Hathiramji Mutt and the Vicharanakartha Tirumalai and Another
Madras High Court · (1911) 21 MLJ 730
High Courts26 Apr 1911Dismissed
Musstt. Janhabi and others Vs Bulbhadra Suar and others
Calcutta High Court · (1911) 04 CAL CK 0004
High Courts26 Apr 1911Dismissed
Suduman Jamadar and Others Vs Behari Mahton and Another and Gopal Mahton and Another
Calcutta High Court · (1911) 04 CAL CK 0003
High Courts25 Apr 1911
Pajiruddin and Others Vs The Secretary of State for India
Calcutta High Court · 17 Ind. Cas. 919
Court Fees Act, 1870 — Article 17
High Courts25 Apr 1911
Barada Prasanno Roy Chowdhury Vs Corporation of Calcutta
Calcutta High Court · (1911) 04 CAL CK 0008
High Courts25 Apr 1911Allowed
Mahomed Fuzlur Rahman Chowdhury and another Vs Mahomed Fayzur Rahaman Choudry
Calcutta High Court · (1911) 04 CAL CK 0002
High Courts25 Apr 1911
In Re: Golla Hanamappa and Others
Madras High Court · (1911) 21 MLJ 805
Penal Code, 1860 (IPC) — Section 148
High Courts25 Apr 1911
Pingai Pahurappa and Another, Basavan Gowd and Others and Karnam Nargudappa Vs King-Emperor
Madras High Court · (1911) 21 MLJ 520
Penal Code, 1860 (IPC) — Section 395
High Courts25 Apr 1911
Yellapadi Mahalakshmammal Vs Sriman Madhva Siddantha Oonahini Nidhi Limited and Others
Madras High Court · (1912) ILR (Mad) 642 : (1911) 21 MLJ 811
High Courts24 Apr 1911
Sanka Krishnamurthi Vs The Bank of Burma Ld.
Madras High Court · 14 Ind. Cas. 389
High Courts24 Apr 1911
Sanka Krishna Murthi, by guardian ad litem Sriram Lakshmikantham Vs The Bank of Burmah, Limited
Madras High Court · (1911) 21 MLJ 620
Contract Act, 1872 — Section 247
High Courts24 Apr 1911
Sanka Krishnamurthi Vs The Bank of Burma, Limited
Madras High Court · (1912) ILR (Mad) 692