High Courts30 May 1910Dismissed
Gopal Saran Narain Singh, Decree-holder Vs Sheikh Md. Ahsan Auction-purchaser
Calcutta High Court · (1910) 05 CAL CK 0057
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,176 of 60,970
High Courts30 May 1910
Nibaran Chandra Banerjee Vs S.C. Mukherjee
Calcutta High Court · 6 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Section 57Limitation Act, 1963 — Section 14
High Courts30 May 1910Dismissed
Ram Pargas Upadhya and Others Vs Sooba Upadhya
Allahabad High Court · 6 Ind. Cas. 837
General Clauses Act, 1897 — Section 6North Western Provinces Tenancy Act, 1901 — Section 20
High Courts30 May 1910Dismissed
Muhammad Taki Vs Shandar and Another
Allahabad High Court · 7 Ind. Cas. 212
High Courts30 May 1910
Sheikh Muhammad Ibrahim and Others Vs Nakchhed Ram Sukul
Allahabad High Court · 6 Ind. Cas. 890
Transfer of Property Act, 1882 — Section 55(2)
High Courts28 May 1910Allowed
Gaya Pershad and Others Vs Ganga Bishun
Allahabad High Court · 6 Ind. Cas. 838
High Courts27 May 1910
Niladri Mahanti and Others Vs Bichitranand Roy and Others
Calcutta High Court · 6 Ind. Cas. 605
High Courts27 May 1910
Lachmi Narain Mahto Vs Corporation of Calcutta
Calcutta High Court · 6 Ind. Cas. 800
Calcutta Municipal Act, 1923 — Section 449
High Courts27 May 1910
Lachmi Narayan Mahto Vs Corporation of Calcutta
Calcutta High Court · (1910) ILR (Cal) 833
Calcutta Municipal Act, 1923 — Section 449
High Courts27 May 1910Allowed
Niladri Mahanti Vs Bichitranand Roy
Calcutta High Court · (1910) ILR (Cal) 823
High Courts27 May 1910Dismissed
Ram Sukh Rai Vs Mahadeo Rai and Others
Allahabad High Court · 7 Ind. Cas. 290
High Courts26 May 1910
Mofiz Sheikh Vs Rasik Lal Ghbosh and Others
Calcutta High Court · 6 Ind. Cas. 796
Evidence Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 108(h), 2
High Courts26 May 1910
Mofiz Sheikh Vs Rasik Lal Ghose
Calcutta High Court · (1910) ILR (Cal) 815
Bengal Tenancy Act, 1885 — Section 23Transfer of Property Act, 1882 — Section 108(h), 2
High Courts26 May 1910Allowed
Debiprasanna Roy Chowdhry Vs Harendra Nath Ghose
Calcutta High Court · (1910) ILR (Cal) 863
Probate and Administration Act, 1881 — Section 69
High Courts26 May 1910
Debi Prasanna Rai Chowdury and Others Vs Harendra Nath Ghosh and Others
Calcutta High Court · 6 Ind. Cas. 534
Probate and Administration Act, 1881 — Section 69
High Courts26 May 1910
Sheodhani Pandey and Others Vs Maharani Beni Pershad Koeri and Others
Calcutta High Court · 16 Ind. Cas. 935
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts26 May 1910
Gobind Parpan Ramanuj Das Vs Bala Saran and Another
Allahabad High Court · 6 Ind. Cas. 709