High Courts28 Jul 1913
Nafar Sheikh Vs Emperor
Calcutta High Court · AIR 1914 Cal 276 : (1914) ILR (Cal) 406
Criminal Procedure Code, 1898 (CrPC) — Section 421, 422Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376, 511
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,174 of 61,203
High Courts28 Jul 1913Disposed Of
Wahid Ali Khan Vs Tori Ram
Allahabad High Court · (1913) ILR (All) 551
High Courts27 Jul 1913
Tara Prasanna Bose Vs Nilmoni Khan
Calcutta High Court · AIR 1914 Cal 828 : (1914) ILR (Cal) 418
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(2), 47Transfer of Property Act, 1882 — Section 56, 81
High Courts25 Jul 1913
Lakhan Chandra Roy and others Vs Fakub Mondal and others
Calcutta High Court · (1913) 07 CAL CK 0058
High Courts25 Jul 1913Dismissed
Maharaja Sir Rameshwar Singh Bahadur Vs Sreemuty Janeshwari Bahooasin and Another
Calcutta High Court · (1913) 07 CAL CK 0008
High Courts25 Jul 1913Dismissed
Hari Nath Singh Vs Ram Kumar Bagchi and others
Calcutta High Court · (1913) 07 CAL CK 0002
High Courts25 Jul 1913Dismissed
Mulraj Khatav Vs The Collector of Poona
Bombay High Court · (1913) 15 BOMLR 802
Land Acquisition Act, 1894 — Section 54
High Courts25 Jul 1913Dismissed
Subrao Mangesh Chandavarkar Vs Mahadevi Manji Bhatta
Bombay High Court · AIR 1914 Bom 256 : (1913) 15 BOMLR 848
High Courts25 Jul 1913
S. Tiruvenkatachariar Vs Venkatachariar and Others
Madras High Court · AIR 1914 Mad 634 : (1914) 26 MLJ 218
High Courts25 Jul 1913
P. Kathir Vs C. Maremadissa and Others
Madras High Court · (1915) ILR (Mad) 450
High Courts24 Jul 1913
Emperor Vs Martu Vithoba Prabhu
Bombay High Court · (1913) 15 BOMLR 991
Penal Code, 1860 (IPC) — Section 307
High Courts24 Jul 1913
Achut Ramchandra Pai Vs Nagappa Bab Balgya
Bombay High Court · AIR 1914 Bom 249 : (1913) 15 BOMLR 902
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(c), 107
High Courts24 Jul 1913Allowed
Vaithinatha Pillai Vs The King-Emperor
Bombay High Court · (1913) 15 BOMLR 910
Criminal Procedure Code, 1898 (CrPC) — Section 378
Privy Council24 Jul 1913
Vaithinatha Pillai Vs The King-Emperor
Privy Council · (1913) 36 ILRPC 501 : (1913) 40 IndApp 193
Indian Penal Code, 1860 — Section 109, 114, 302
High Courts24 Jul 1913
Vidyapurna Thirthaswamiar Vs Rangappayya and Others
Madras High Court · (1913) 25 MLJ 486
Transfer of Property Act, 1882 — Section 111
High Courts24 Jul 1913
Korapalu and Another Vs Narayana alias Naranappayya
Madras High Court · (1915) ILR (Mad) 445 : 20 Ind. Cas. 930 : (1913) 25 MLJ 315
Transfer of Property Act, 1882 — Section 111(g)
High Courts23 Jul 1913
Baroda Kanta Sarkar Vs Rashmani Dasi and Others
Calcutta High Court · 28 Ind. Cas. 25
High Courts23 Jul 1913
Kumud Lal Roy Choudhry and Others Vs Ramani Mohon Roy
Calcutta High Court · AIR 1914 Cal 804 : 25 Ind. Cas. 436
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)
High Courts23 Jul 1913
Daya Khushal Vs The Assistant Collector
Bombay High Court · AIR 1914 Bom 284 : (1913) 15 BOMLR 845